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ITAT Indore Bench

5,736 judgments

S T I INDIA LTD.,INDORE vs ACIT-5(1), INDORE

ITA 12/IND/2019[2014-15]Status: Disposed24/8/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

S T I INDIA LTD.,INDORE vs ACIT-5(1), INDORE

ITA 11/IND/2019[2012-13]Status: Disposed24/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JAIMAL SINGH AND SONS,PIPARIYA vs THE ACIT CP BANGALORE, BENGALORE

ITA 36/IND/2023[2020-21]Status: Heard23/8/2023AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MR LAKHAN SINGH RAJPUT,BHOPAL vs THE ITO 3 (4), BHOPAL

ITA 85/IND/2023[2008-09]Status: Disposed22/8/2023AY 2008-09

SHRI SANTOSH MANDLOI,INDORE vs THE ITO 5 (4), INDORE

ITA 38/IND/2023[22012-13]Status: Disposed22/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MADHYA PRADESH RAJYA KAUSHAL VIKAS EVAM ROJGARNIRMAN BOARD,BHOPAL vs THE IT ( EXEMPTION), BHOPAL

ITA 20/IND/2023[00]Status: Disposed22/8/2023

DR ARVIND JOSHI,BHOPAL vs ACIT-CPC , BANGALORE

ITA 372/IND/2022[2011-12]Status: Disposed22/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT 4(1) , INDORE vs M/S PATWA CITY AUTOMOBILS P LTD, INDORE

ITA 389/IND/2022[2019-20]Status: Disposed21/8/2023AY 2019-20

SHRI MUKESH SACHDEVA ,BHOPAL vs THE DCIT ,CENTRAL-2 BHOPAL, BHOPAL

ITA 332/IND/2020[2018-19]Status: Disposed21/8/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHATIA SONS (INDIA) LTD ,INDORE vs THE ITO 1(2) INDORE, INDORE

ITA 279/IND/2020[2013-14]Status: Disposed21/8/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI JEEVAN PATEL,INDORE vs THE ACIT 2(1), INDORE

ITA 200/IND/2014[2007-08]Status: Disposed21/8/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ISOFT HEALTH MANAGEMENT (INDIA) PVT. LTD.,,CHENNAI vs DCIT, BANGALORE

ITA 1210/BANG/2011[2007-08]Status: Disposed21/8/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI NARESH NAVLANI ,INDORE vs THE DCIT CENTRAL CIRCLE -2 INDORE, INDORE

ITA 391/IND/2022[2019-20]Status: Disposed18/8/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DILIP CHANDRASENRO MAHADIK,INDORE vs THE PR CIT -2 INDORE, INDORE

ITA 286/IND/2020[2015-16]Status: Disposed17/8/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LATE SMT SUSHILA BISARYA, BHOPAL vs THE PR CIT-1, BHOPAL

ITA 89/IND/2021[2010-11]Status: Disposed16/8/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANTOSH AGRAWAL,BHOPAL vs THE PR CIT -1, BHOPAL

ITA 84/IND/2021[2010-11]Status: Disposed16/8/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S MARS COLONIZERS PVT. LTD.,RAIPUR vs THE DCIT (CENTRAL), BHOPAL

ITA 1515/IND/2016[2012-13]Status: Disposed16/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. GUPTA SONS,BHOPAL vs THE ACIT1 (1), BHOPAL

ITA 54/IND/2023[2014-15]Status: Disposed11/8/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MR.MOHD WASIM,BHOPAL vs THE ITO -3 (2), BHOPAL

ITA 26/IND/2023[2008-09]Status: Disposed11/8/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRADEEP KHANDELWAL,INDORE vs CIT-I INDORE, INDORE

ITA 531/IND/2019[2011-12]Status: Disposed11/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)