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ITAT Indore Bench

5,736 judgments

DISTINT REALTY P LTD,INDORE vs THJE DY CIT 2(1), INDORE

ITA 39/IND/2023[2011-12]Status: Disposed7/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, CENTRAL-2, INDORE vs M/S. KETI CONSTRUCTION (INDIA) LTD., INDORE

ITA 63/IND/2021[2009-10]Status: Disposed7/8/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT CENTRAL-2, BHOPAL vs SOUMYA HOMES P LTD , BHOPAL

ITA 70/IND/2022[2014-15]Status: Disposed4/8/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HITESH KUMAR BINDAL,INDORE vs THE DCIT CIRCLE 1(1), INDORE

ITA 352/IND/2022[2011-12]Status: Disposed4/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HITESH KUMAR BINDAL,INDORE vs THE DCIT CIRCLE 1(1), INDORE

ITA 351/IND/2022[2011-12]Status: Disposed4/8/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE ITO -1 (5), BHOPAL

ITA 10/IND/2023[22014-15]Status: Disposed3/8/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT NAYANA JAYESH PATEL ,INDORE vs ACIT ( OSD ) , INDORE

ITA 100/IND/2021[2012-13]Status: Disposed2/8/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE ACIT- 1(1), BHOPAL

ITA 9/IND/2023[22013-14]Status: Disposed31/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE DCIT- 1(1), BHOPAL

ITA 8/IND/2023[22012-13]Status: Disposed31/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE ACIT- 1(1), BHOPAL

ITA 7/IND/2023[2010-11]Status: Disposed31/7/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE DCIT- 1(1), BHOPAL

ITA 6/IND/2023[2010-11]Status: Disposed31/7/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S ESSARGEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE DCIT-1 (1), BHOPAL

ITA 11/IND/2023[22015-16]Status: Disposed31/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

S.R.DIGITAL AND BROADBAND PVT.LTD. ,INDORE vs PCIT(1), INDORE

ITA 38/IND/2022[2016-17]Status: Disposed31/7/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GAJRA GEARR KAMGAR SSHAKARI SANSTHA MY.,DEWAS vs THE DCIT,CPC , BANGLORE

ITA 347/IND/2022[018-19]Status: Disposed31/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT1(1), INDORE vs SHRI RAVI ARORA, INDORE

ITA 212/IND/2020[2011-12]Status: Disposed31/7/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT 1(1), BHOPAL vs M/S. DECORE THERMAL POWER (P) LTD., BHOPAL

ITA 15/IND/2020[2016-17]Status: Disposed31/7/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S DBL JAORA SAIANA TOLLWAYA LTD,BHOPAL vs PR CIT-1, BHOPAL

ITA 147/IND/2020[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S DBL ASHOKNAGAR VIDISHA TOLLWAYS LTD,BHOPAL vs PR CIT-1, BHOPAL

ITA 146/IND/2020[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S DBL TIKAAMGARH NOWGON,BHOPAL vs PR CIT -1, BHOPAL

ITA 145/IND/2020[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S DBL BETUL SARMI TOLLWAYAS,BHOPAL vs PR CIT-1, INDORE

ITA 144/IND/2020[201516]Status: Disposed31/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)