ITAT Indore Bench

5,736 judgments

SHRI RAKESH SONI,INDORE vs THE ITO,W-2(3), INDORE

ITA 52/IND/2023[2017-18]Status: Disposed28/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT 5(1), BHOPAL vs M.P. RAJYA VAN VIKAS NIGAM , BHOPAL

ITA 21/IND/2023[2018-19]Status: Disposed28/7/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GYAN PRAKASH SHRIVASTAVA,UJJAIN vs THE ITO 2(1) , UJAIN

ITA 401/IND/2022[2017-18]Status: Disposed27/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI MAHESH KUMAR GARG,INDORE vs ITO /ACIT 5(1) INDORE, INDORE

ITA 360/IND/2022[2013-14]Status: Disposed27/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI MANISH KARWA,INDORE vs THE PR CIT -1, INDORE

ITA 105/IND/2021[2012-13]Status: Disposed27/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NITIN GUPTA,BHOPAL vs PR. COMMISSIONER OF INCOME TAX-2, BHOPAL

ITA 221/IND/2018[2010-11]Status: Disposed27/7/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. BHATIA GLOBAL TRADING LTD.,INDORE vs THE DCIT 1(1), INDORE

ITA 247/IND/2017[2012-13]Status: Disposed26/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ANKIT KHANDELWAL,INDORE vs THE ASSESSING OFFICER,NFAC , DELHI

ITA 66/IND/2023[2017-18]Status: Disposed25/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BADAUD SHRI VARDHMAN SHIKSHA ,BADAUD vs THE ITO NFAC DELHI, NEW DELHI

ITA 51/IND/2023[2018-19]Status: Disposed25/7/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LAXMI SHARMA,DEWAS vs THE ITO,W-1, DEWAS

ITA 37/IND/2023[2017-18]Status: Disposed25/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI RAJPAL JAIN,INDORE vs THE ITO 3 (3), INDORE

ITA 23/IND/2023[22013-14]Status: Disposed25/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMITA BHADAURI,BHOPAL vs ACIT CENTRAL -2 BHOPAL, BHOPAL

ITA 67/IND/2022[2014-15]Status: Disposed25/7/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI DEVENDRA SINGH CHOUHAN ,INDORE vs THE ITO WARD-1(4), INDORE

ITA 202/IND/2022[2018-19]Status: Disposed25/7/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DRISHTI DEVCN P LTD ,INDORE vs THE PCIT-1, INDORE

ITA 122/IND/2022[2017-18]Status: Disposed25/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT (CENTRAL) , UJJAIN, UJJAIN vs M/S GLOBUS HOUSING PVT. LTD., BHOPAL

ITA 615/IND/2018[2012-13]Status: Disposed25/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KISHAN MUNDRA,INDORE vs THE ITO 3(2), INDORE

ITA 345/IND/2022[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMCHANDRA MANGILAL SARATHE,KHANDWA vs ITO-I KHANDWA, KHANDWA

ITA 654/IND/2019[2009-10]Status: Disposed21/7/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT-2(1), BHOPAL vs M/S. RISHIRAJ MEMORIAL EDUCATION AND WELFARE SOCIETY, BHOPAL

ITA 336/IND/2017[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT-2(1), BHOPAL vs M/S. RISHIRAJ MEMORIAL EDUCATION AND WELFARE SOCIETY, BHOPAL

ITA 335/IND/2017[2012-13]Status: Disposed21/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT-2(1), BHOPAL vs M/S. JAI NARAIN SHIKSHA SAMITI, BHOPAL

ITA 268/IND/2017[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)