ITAT Indore Bench

5,736 judgments

THE DCIT-2(1), BHOPAL vs M/S. JAI NARAIN SHIKSHA SAMITI, BHOPAL

ITA 267/IND/2017[2012-13]Status: Disposed21/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT-2(1), BHOPAL vs M/S. HAI HAY KSHATRIYA EDUCATION SOCIETY, BHOPAL

ITA 266/IND/2017[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT-2(1), BHOPAL vs M/S. HAI HAY KSHATRIYA EDUCATION SOCIETY, BHOPAL

ITA 265/IND/2017[2012-13]Status: Disposed21/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT-2(1), BHOPAL vs M/S. H.K. KALCHURI EDUCATION TRUST, BHOPAL

ITA 264/IND/2017[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT-2(1), BHOPAL vs M/S. H.K. KALCHURI EDUCATION TRUST, BHOPAL

ITA 263/IND/2017[2012-13]Status: Disposed21/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SUMAN KUMAR ANAND,BHOPAL vs THE PCIT-1, BHOPAL

ITA 416/IND/2022[017-18]Status: Disposed20/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ALI HUSSAIN SADRIWALA,DEWAS vs THE ITO-2 , DEWAS

ITA 89/IND/2023[2017-18]Status: Disposed19/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AMEEN UDDIN,BHOPAL vs THE ITO 3(4), BHOPAL

ITA 101/IND/2023[2008-09]Status: Disposed19/7/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI UMAKANT SHARMA,JHABUA vs THE JCIT , RATLAM

ITA 366/IND/2022[2009-10]Status: Disposed19/7/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI UMAKANT SHARMA,JHABUA vs THE JCIT , RATLAM

ITA 365/IND/2022[2009-10]Status: Disposed19/7/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI UMAKANT SHARMA,JHABUA vs THE JCIT , RATLAM

ITA 364/IND/2022[2008-09]Status: Disposed19/7/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SWAPNIL RATHI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX 2 (1), INDORE

ITA 413/IND/2018[2009-10]Status: Disposed19/7/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VIJESH SAMULE,BHOPAL vs THE ITO 3 (1), BHOPAL

ITA 64/IND/2023[2012-13]Status: Disposed18/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MH BROTHERS ,RAISEN vs THE ITO , RAISEN

ITA 371/IND/2022[2014-15]Status: Disposed18/7/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MH BROTHERS ,RAISEN vs THE ITO , RAISEN

ITA 370/IND/2022[2013-14]Status: Disposed18/7/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. BRIDGESTONE INDIA PVT. LTD.,PUNE vs THE ACIT NFAC, DELHI

ITA 84/IND/2022[2017-18/]Status: Disposed17/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BRIJ MOHAN DAS DEVI PRASAD,SEHORE vs THE ACIT CENTRAL CIRCLE -2 BHOPAL, BHOPAL

ITA 428/IND/2022[2018-19]Status: Disposed17/7/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAJESH PRAJAPATI ,UJJAIN vs ACIT CIRCLE 2(1) , UJJAIN

ITA 167/IND/2022[2012-13]Status: Disposed17/7/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

EXTOL WIND LTD,BHOPAL vs THE ITO WARD 1 (3), BHOPAL

ITA 30/IND/2023[2014-15]Status: Disposed14/7/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AUTISM MITRA SOCIETY FORN THE WELFARE OF PERSINS WITH INTELLECTUAL DISABILID ,BHOPAL vs CIT EXAMPTION , BHOPAL

ITA 405/IND/2022[00]Status: Disposed14/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)