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ITAT Indore Bench

5,736 judgments

AUTISM MITRA SOCIETY FORN THE WELFARE OF PERSINS WITH INTELLECTUAL DISABILID ,BHOPAL vs CIT EXAMPTION , BHOPAL

ITA 404/IND/2022[00]Status: Disposed14/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT (CENTRAL), UJJAIN vs M/S. DIGIANA PROJECTS (P) LTD., INDORE

ITA 902/IND/2019[2016-17]Status: Disposed12/7/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S VISION INFINITY LTD,BHOPAL vs ACIT 3 (1), BHOPAL

ITA 467/IND/2018[13-14]Status: Disposed12/7/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INAIL FOUNDATION,KHANDWA vs THE CIT ( EXEMPTION), KHANDWA

ITA 75/IND/2023[2022-23]Status: Heard11/7/2023AY 2022-23

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT SHAHIDA BEGUM ,KHANDWA vs THE ITO-1, KHANDWA

ITA 430/IND/2022[2015-16]Status: Disposed11/7/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAA NARMADA AGROTECH AND INFRASTURES LTD,INDORE vs THE PCIT-1 , INDORE

ITA 117/IND/2022[2017-18]Status: Disposed11/7/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREE RAJENDRA JAYANT JAIN DHARMIK AND PARMARTHIK NYAS,INDORE vs THE ITO EXEMPTION,WARD, INDORE

ITA 74/IND/2023[2015-16]Status: Disposed23/6/2023AY 2015-16

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE ITO (TDS) -1 , BHOPAL vs MADHYA PRADESH RAJYA AJEEVIKA FORUM, BHOPAL

ITA 2/IND/2023[2015-16]Status: Disposed23/6/2023AY 2015-16

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

BRAJESH KUMAR AGARWAL,INDORE vs THE ITO 3(2), BHOPAL

ITA 104/IND/2023[2008-09]Status: Disposed23/6/2023AY 2008-09

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ARUN KUMAR SHUKLA,HARDA vs THE ITO-1 , HARDA

ITA 388/IND/2022[2017-18]Status: Disposed23/6/2023AY 2017-18

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

MAGNET BRAING LEARNING ,BHOPAL vs THE CIT EXEMPTION , BHOPAL

ITA 369/IND/2022[2021-2022]Status: Disposed23/6/2023AY 2021-2022

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 97/IND/2023[2020-21]Status: Disposed22/6/2023AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SADHNA AJMERA,NEEMUCH vs THE ITO, NEEMUCH

ITA 78/IND/2023[2012-13]Status: Disposed22/6/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MR.VINEET SHRIVASTAVA,BHOPAL vs THE ITO ( IT&TP), BHOPAL

ITA 107/IND/2023[2019-20]Status: Disposed22/6/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SATYA NARAYAN AGRAWAL,VIDISHA vs ACIT 4 (1), VIDISHA

ITA 61/IND/2022[2014-15]Status: Disposed22/6/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI BANA SINGH ,BHOPAL vs THE ITO 2 (4) , BHOPAL

ITA 420/IND/2022[211-12]Status: Disposed22/6/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S COMFORTS SHOPPY,BHOPAL vs THEACIT-CPC, BANGALORE

ITA 377/IND/2022[2009-10]Status: Disposed22/6/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHETNDAS SABLANI, BURHAPUR vs THE JCIT , KHANWA

ITA 116/IND/2022[2015-16]Status: Disposed22/6/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BANK OF INDIA ,LAXMIBAI NAGAR ,INDORE vs ITP TDS -2, INDORE

ITA 80/IND/2021[2012-13]Status: Disposed22/6/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BANK OF INDIA ,LAXMIBAI NAGAR ,INDORE,INDORE vs ITO TDS-2, INDORE

ITA 79/IND/2021[2011-12]Status: Disposed22/6/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)