ITAT Indore Bench

5,736 judgments

SHRI NIRAJ KUMAR SAHU,BHOPAL vs DCIT 5 (1) BHOPAL, BHOPAL

ITA 204/IND/2021[2012-13]Status: Disposed22/6/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DHANRAJ DISTRIBUTORS (P) LTD.,INDORE vs DCIT (1), INDORE

ITA 950/IND/2019[2005-06]Status: Disposed22/6/2023AY 2005-06

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHIKSHA PRASARAK SAMITI,SENDHWA vs THE CIT (E),BHOPAL, BHOPAL

ITA 102/IND/2023[00]Status: Disposed21/6/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI BHAWANI SHANKAR PARASHAR,INDORE vs THE DCIT/ACIT 1 (2), INDORE

ITA 411/IND/2022[2012-13]Status: Disposed21/6/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREEPAL HUMAD,INDORE vs THE PR CIT-1, INDORE

ITA 125/IND/2021[2016-17]Status: Disposed21/6/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ANKUR AGRAWAL,INDORE vs ITO-5(1), INDORE

ITA 217/IND/2019[2015-16]Status: Disposed21/6/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. SHEELA AGRAWAL,INDORE vs ITO-5(5), INDORE

ITA 216/IND/2019[2015-16]Status: Disposed21/6/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. SHEELA AGRAWAL,INDORE vs ITO-5(5), INDORE

ITA 215/IND/2019[2014-15]Status: Disposed21/6/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ARYA SAMAJ,BHOPAL vs THE DY.CIT EXEMPTION, BHOPAL/NFAC DELHI, BHOPAL

ITA 189/IND/2022[22018-19]Status: Disposed20/6/2023

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

DR DESHMUKH MOTHER AND CHILD CARE ,UJJAIN vs PCIT-1, INDORE

ITA 101/IND/2022[2017-18]Status: Disposed15/6/2023AY 2017-18

MS. SUCHITRA R KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DANISH HEALTH CARE P LTD ,UJJAIN vs PR CIT -1, INDORE

ITA 100/IND/2022[2017-18]Status: Disposed15/6/2023AY 2017-18

MS. SUCHITRA R KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE NIMAR EDUCATIONAL SOCIETY,KHANDWA vs THE EXEMPTION CIRCLE, BHOPAL

ITA 162/IND/2022[2016-17]Status: Disposed14/6/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S NIKHIL ESTATE P LTD,INDORE vs THE ACIT CENTRAL CIRCLE (3) INDORE, INDORE

ITA 28/IND/2023[2019-20]Status: Disposed9/6/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, CENTRAL-2, INDORE vs M/S. LIFE STYLE INFRATECH PVT. LTD., INDORE

ITA 291/IND/2016[2013-14]Status: Disposed9/6/2023AY 2013-14

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT 1(1), INDORE vs M/S MAA UMIYA AGRITECH PVT. LTD. , INDORE

ITA 89/IND/2022[2012-13]Status: Disposed8/6/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ROSHAN HOSPITAL,BHOPAL vs DCIT-5(1), BHOPAL

ITA 110/IND/2022[2018-19]Status: Disposed8/6/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S SUPREMO INDIA LTD ,INDORE vs THE AIT CENTRAL 3, INDORE

ITA 29/IND/2023[2019-20]Status: Disposed7/6/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MANISH KUMAR GIRDHARILAL LATH,BURHANPUR vs THE ACIT 4 (1), BURHANPUR

ITA 87/IND/2023[2012-13]Status: Pending1/6/2023AY 2012-13

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S MANDSAUR SEWA BHARTI SAMITI ,MANDSAUR vs THE CIT EXEMPTION, BHOPAL

ITA 72/IND/2023[00]Status: Disposed1/6/2023

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S. MADHYA PRADESH RAJYA SAHAKARI BANK MARYADIT,BHOPAL vs THE DCIT 1(1), BHOPAL

ITA 67/IND/2023[2013-14]Status: Disposed1/6/2023AY 2013-14

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)