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ITAT Indore Bench

5,736 judgments

M/S C.I. BUILDERS PVT. LTD.,BHOPAL vs THE ITO2(1), BHOPAL

ITA 334/IND/2022[2013-14]Status: Disposed1/6/2023AY 2013-14

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S C.I. BUILDERS PVT. LTD.,BHOPAL vs THE ACIT, 3(1), BHOPAL

ITA 333/IND/2022[2011-12]Status: Disposed1/6/2023AY 2011-12

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

R.M CHEMICALS P LTD ,INDORE vs THE DCIT/ACIT3(1), BHOPAL

ITA 332/IND/2022[2018-19]Status: Disposed1/6/2023AY 2018-19

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S BHARTI AIRTEL LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-TDS, INDORE

ITA 505/IND/2018[2010-11]Status: Disposed1/6/2023AY 2010-11

SHRI DINESH KUMAR GOOR,SEHORE vs THE ITO -3(1), SEHORE

ITA 59/IND/2023[2013-14]Status: Disposed31/5/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GHANSHYAM PATIDAR,UJJAIN vs THE ITO1 (2), UJJAIN

ITA 27/IND/2023[2009-10]Status: Disposed31/5/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-2, INDORE vs SHRI AAKASH SHUKLA, INDORE

ITA 43/IND/2022[2013-14]Status: Disposed31/5/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

WELCOME COLONIZERS P LTD,BHOPAL vs ACIT-CPC , BANGALORE

ITA 418/IND/2022[2014-15]Status: Disposed31/5/2023AY 2014-15

M/S AADHAR ASSOCIATES,BHOPAL vs PR CIT-2, BHOPAL

ITA 300/IND/2020[2015-16]Status: Disposed31/5/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHABBIR HUSSAIN KANCHWALA,UJJAIN vs PCIT-1, INDORE, INDORE

ITA 58/IND/2022[2012-13]Status: Disposed30/5/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THEACIT CENTRAL-2, INDORE, INDORE vs M/S KETI CONSTRUCTION LTD., INDORE

ITA 329/IND/2022[2012-13]Status: Disposed30/5/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT HAFIZ SHAIKH,DEWAS vs THE ITO WARD-1, DEWAS

ITA 56/IND/2023[2017-18]Status: Disposed29/5/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT RADHA BAI,BHOPAL vs THE ITO3 (2), BHOPAL

ITA 105/IND/2023[2012-13]Status: Pending29/5/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CENT BANK HOME FINANCE LTD ,MUMBAI vs THE DCIT/ACIT 1(1) , BHOPAL

ITA 198/IND/2022[2014-15]Status: Disposed29/5/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI PRAKASH JAIN,RATLAM vs THE ITO-1, RATLAM

ITA 15/IND/2023[2017-18]Status: Heard26/5/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NARAYAN SINGH NAYAK,JHABUA vs THE ITO 2, RATLAM

ITA 14/IND/2023[22017-18]Status: Disposed26/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE CIT-I, INDORE vs M/S MAN DEVELOPMENTS, INDORE

ITA 97/IND/2021[2017-18]Status: Disposed26/5/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S CHOUHAN EDUCATION SOCITY ,BHOPAL vs CIT , BHOPAL

ITA 192/IND/2009[1999-00]Status: Disposed26/5/2023AY 1999-00

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SAHAKARI KARYA SANSTHA,INDORE vs THE ITO, INDORE

ITA 81/IND/2023[2018-1*9]Status: Heard25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HITESH KUMAR BINDAL,RATLAM vs THE DCIT CIRCLE 1(1), INDORE

ITA 206/IND/2022[A.Y- 2014-15]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)