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ITAT Indore Bench

5,736 judgments

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 970/IND/2019[2018-19 (Q 4)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 969/IND/2019[2018-19 (Q-3)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 968/IND/2019[2017-18 (Q-4)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 967/IND/2019[2017-18 (Q-3)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 966/IND/2019[2017-18 (Q 2)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VODAFONE IDEA LTD. FORMERLY IDEA CELLULAR LTD.),INDORE vs DCIT TDS, INDORE

ITA 965/IND/2019[2016-17 (Q-3)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BHARTI AIRTEL LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX-TDS, INDORE

ITA 65/IND/2018[2009-10]Status: Disposed25/5/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX TDS , INDORE

ITA 309/IND/2018[2014-15 (Q4)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX TDS , INDORE

ITA 308/IND/2018[2014-15n(Q1-Q3)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 172/IND/2018[2017-18 ( Ist Qtr)]Status: Heard25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 171/IND/2018[2015-16 ( !st & 2nd Qtr]Status: Heard25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 170/IND/2018[16-17 ( 2nd Qtr)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 169/IND/2018[2015-16 ( 4rth Qtr)]Status: Disposed25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 168/IND/2018[2016-17]Status: Disposed25/5/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 167/IND/2018[2015-16 ( 3rd Qtr)]Status: Heard25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs DCIT TDS, INDORE

ITA 166/IND/2018[2016-17 4rth Qtr]Status: Heard25/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. BHARTI AIRTEL LIMITED,INDORE vs THE ITO TDS-II, INDORE

ITA 513/IND/2014[2010-11]Status: Disposed25/5/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. MEHA JAIN,JALGAON vs DCIT (CENTRAL), BHOPAL

ITA 996/IND/2019[2008-09]Status: Disposed24/5/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

GIRIJA COLONISERS,BHOPAL vs THE ACIT1(1), BHOPAL

ITA 60/IND/2023[2013-14]Status: Heard22/5/2023AY 2013-14

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ITO -1(4), INDORE vs SMT RAKHI GAUTAM, INDORE

ITA 48/IND/2023[2012-13]Status: Heard22/5/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)