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ITAT Madras Bench

2,440 judgments

COMMISSIONER OF INCOME TAX vs THE SRI VENKATESA MILLS LTD.,

TCA/977/201916/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME vs M/S REDINGTON INDIA LTD

TCA/359/201916/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M/S. KAL PUBLICATIONS PVT LT

TCA/209/202116/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M.MANI

TCA/208/202116/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.MADRAS ENGINEERING INDUS vs THE ASSISTANT COMMISSIONER O

TCA/201/202116/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S. RAMANAIDU CHARITABLE vs THE INCOME TAX OFFICER

TCA/74/201815/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

N.EASWARAN vs THE COMMISSIONER OF INCOME T

TCA/503/201815/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

SUNDRAM FASTENERS LTD vs THE ADDITIONAL COMMISSIONER

TCA/498/201815/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.S.V.P.N.S.N.BALASIVAJI N vs THE INCOME TAX OFFICER

TCA/429/202015/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

SHRI KUMMATHI RAMESWARA REDDY vs DEPUTY COMMISSIONER OF INCOM

TCA/421/202015/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

Principal Commissioner

TCA/206/202115/3/2021

GI Retail Private Limited

SHRI SUDHAKAR NATARAJAN vs THE DEPUTY COMMISSIONER OF I

TCA/204/202115/3/2021

The Hon`ble Mr.Justice T.S.SIVAGNANAM

THE COMMISSIONER OF INCOME T vs M/S.AMCO BATTERIES LTD

TCA/188/202115/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs LIVIA POLYMER BOTTLES PVT LTD

TCA/187/202115/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

RATANCHAND MANOHARMAL vs INCOME TAX OFFICER

TCA/183/202115/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

NIRAJ KUMAR JAIN vs INCOME TAX OFFICER

TCA/120/201915/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

COMMISSIONER OF INCOME TAX vs M/S.PHOOL CHAND MANGALCHAND

TCA/91/20209/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M/S.APOLLO HOSPITALS ENTERPR

TCA/763/20199/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

GE T & D INDIA LTD., vs THE DEPUTY COMMISSIONER OF

TCA/631/20189/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

G.V.DAVID RAJAN vs COMMISSIONER OF INCOME TAX

TCA/619/20189/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM