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ITAT Madras Bench

2,440 judgments

PRINCIPAL COMMISSIONER OF IN vs M/S. EAST COAST CONSTRUCTION

TCA/56/20209/3/2021

THE HON`BLE MR.JUSTICE T.S.SIVAGNANAM

M/S. THE GOVT.TELECOMMUNICAI vs THE ASST.COMMISSIONER OF INC

TCA/171/20219/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S THE MYLAPORE CLUB vs THE DEPUTY COMMISSIONER OF

TCA/17/20189/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S.INFORMATION SYSTEMS vs DEPUTY DIRECTOR OF INCOME TAX

TCA/153/20179/3/2021

Hon`ble Mr Justice M.DURAISWAMY

PRINCIPAL COMMISSIONER OF IN vs MAVIS SATCOM LTD

TCA/151/20219/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

COMMISSIONER OF INCOME TAX vs M/S. SPENCER AND CO LTD.,

TCA/150/20179/3/2021

Hon`ble Mr Justice M.DURAISWAMY

SHRI T.CHINNADURAI vs THE INCOME TAX OFFICER

TCA/34/20198/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S. CHENNAI PETROLEUM COR.L vs THE JOINT COMMISSIONER OF

TCA/291/20188/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF vs KALEESUWARI REFINERY PVT LTD

TCA/282/20188/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs SMT. RENUKA PHILIP

TCA/193/20218/3/2021

Honourable Mr.Justice T.S.SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M/S KGS ARANMULA INTERNATION

TCA/192/20218/3/2021

The Honourable Mr.Justice T.S.SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs THE ACTIVISTS FOR SOCIAL ALT

TCA/191/20218/3/2021

The Honourable Mr.Justice T.S.SIVAGNANAM

THE COMMISSIONER OF INCOME vs S.PARASMAL GIDIA

TCA/153/20218/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

THE COMMISSIONER OF INCOME T vs BARCLAYS INVESTMENTS AND LOA

TCA/152/20218/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

M/S OOTACAMUND CLUB vs INCOME TAX OFFICER

TCA/194/20175/3/2021

Hon`ble Mr Justice M.DURAISWAMY

M/S.SUPERFIL PRODUCTS LTD., vs THE ASSISTANT COMMISSIONER O

TCA/177/20214/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

PRINCIPAL COMMISSIONER OF IN vs M/S.JUBILEE PLOT AND HOUSING

TCA/994/20192/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM

COMMISSIONR OF INCOME TAX 2 vs M/S IGARASHI MOTORS INDIA LTD

TCA/721/20162/3/2021

Hon`ble Mr Justice M.DURAISWAMY

COMMISSIONER OF INCOME TAX II vs M/S.iNAUTIX TECHNOLOGIES IND

TCA/676/20162/3/2021

Hon`ble Mr Justice M.DURAISWAMY

THE COMMISSIONER OF vs M/S.WALLACE SPORTS

TCA/471/20182/3/2021

Hon`ble Mr Justice T. S. SIVAGNANAM