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ITAT Madras Bench
2,440 judgments
SHRI. P.K.DURAISAMY vs THE ASSISTANT COMMISSIONER O
TCA/403/20192/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX, vs M/S POWER SOAPS P.LTD.,
TCA/161/20162/3/2021
Hon`ble Mr Justice M.DURAISWAMY
THE COMMISSIONER OF INCOME T vs PINKY DEVI
TCA/145/20212/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S SIMPSON & GENERAL FINANCE vs THE ASSISTANT COMMISSIONER OF
TCA/496/20151/3/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S ANNAI ARUL vs THE INCOME TAX OFFICER
TCA/170/20211/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
REKHA JAIN vs THE INCOME TAX OFFICER
TCA/169/20211/3/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
M/S.TAMILNADU INDUSTRIAL vs THE ASSISTANT COMMISSIONER OF
TCA/96/201726/2/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. INTERNATIONAL FLAVOURS vs THE DEPUTY COMMISSIONER OF
TCA/70/201726/2/2021
Hon`ble Mr Justice M.DURAISWAMY
SHRI. S.ARUNKUMAR vs COMMISSIONER OF INCOME TAX
TCA/172/202126/2/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF vs M/S. I SOFT R & D LTD.,
TCA/123/201726/2/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs M/S.WINTEK TECHNOLOGY (I)
TCA/10/201726/2/2021
Hon`ble Mr Justice M.DURAISWAMY
M/S. JENNEYS RESIDENCY P. LTD vs THE DEPUTY COMMISSIONER
TCA/706/201625/2/2021
Hon`ble Mr Justice M.DURAISWAMY
PRINCIPAL COMMISSIONER OF vs M/S.iNAUTIX TECHNOLOGIES IND
TCA/580/201625/2/2021
Hon`ble Mr Justice M.DURAISWAMY
SMT.S.KAVITHAA vs ASST COMMISSIONER OF INCOME
TCA/527/201524/2/2021
Hon`ble Mr Justice M.DURAISWAMY
COMMISSIONER OF INCOME TAX vs M/S. TAMIL NADU WAREHOUSING
TCA/227/201624/2/2021
Hon`ble Mr Justice M.DURAISWAMY
LITTLE FLOWER EDUCATIONAL vs THE INCOME TAX OFFICER
TCA/93/201723/2/2021
Hon`ble Mr Justice M.DURAISWAMY
MURUGESAN CHELLAPPA vs THE INCOME TAX OFFICER
TCA/85/202123/2/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
THE COMMISSIONER OF INCOME T vs A. VIJAYARAGHAVAN
TCA/83/202123/2/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S.VGN BUILDERS PVT LTD
TCA/816/201923/2/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
MPS TECHNOLOGIES LTD. vs THE ASST. COMMISSIONER OF
TCA/81/201823/2/2021
Hon`ble Mr Justice T. S. SIVAGNANAM
