← All Benches
ITAT Madras Bench
2,440 judgments
M/S KRAMSKI STAMPING AND MOL vs THE ASSISTANT COMMISSIONER O
TCA/170/20194/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
PRINCIPAL COMMISSIONER OF vs M/S.CHETTINAD LIGNITE
TCA/446/20173/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
SHRI.H.ABUTHAHIR vs THE DEPUTY COMMISSIONER OF
TCA/676/20182/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
BHAGAVATHY VELAN vs THE DEPUTY COMMISSIONER OF I
TCA/211/20192/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
M/S MANGAL TIRTH ESTATES LTD vs COMMISSIONER OF INCOME TAX 4,
TCA/618/20181/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
COMMISSIONER OF INCOME TAX vs T.ANI CHANDRA KALA
TCA/249/20191/4/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
S vs OIL MILLS
TCA/765/201826/3/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
A.MANOHARAN vs INCOME TAX OFFICER
TCA/221/201926/3/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
PRINCIPAL COMMISSIONER OF IN vs M/S ROCKY MARKETING (CHENNAI
TCA/760/201818/3/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
M/S. APEX LABORATORIES P LTD. vs THE DEPUTY COMMISSIONER OF
TCA/723/201818/3/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
COMMISSIONER OF INCOME TAX vs ANJALI FOUNDATIONS
TCA/231/201915/3/2019
Hon`ble Mr Justice C.V. KARTHIKEYAN
M/S.DUGAR HOUSING DEVELPMENT vs THE ASSISTANT COMMISSIONER OF
TCA/48/20163/12/2018
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs M/S.UNITED INDIA INSURANCE
TCA/675/201828/8/2018
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF vs M/S SRINIVASA FASHIONS PVT
TCA/531/201828/8/2018
Hon`ble Mr Justice HULUVADI G. RAMESH
COMMISSIONER OF INCOME TAX, vs M/S SHASUN PHARMACEUTICALS
TCA/17/201628/8/2018
Honourable Dr.Justice ANITA SUMANTH
PRINCIPAL COMMISSIONER OF vs POINT TEXTILES (P) LTD.
TCA/120/201827/3/2018
Hon`ble Dr Justice VINEET KOTHARI
PRINCIPAL COMMISSIONER OF vs EIH ASSOCIATED HOTELS LTD
TCA/234/20171/6/2017
Hon`ble The CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs YENTOP MANICKAM EDIBLE OILS
TCA/891/201623/1/2017
Hon`ble Mr Justice T. S. SIVAGNANAM
COMMISSIONER OF INCOME TAX vs G.HARIKRISHNAN
TCA/883/201611/1/2017
Hon`ble Mr Justice T. S. SIVAGNANAM
PRINCIPAL COMMISSIONER OF vs M/S.CHETTINAD LOGISTICS
TCA/872/20162/1/2017
Hon`ble Mr Justice HULUVADI G. RAMESH
