← All Benches
ITAT Indore Bench
5,736 judgments
DCIT, CENTRAL-2, INDORE vs M/S VENUS ENTERPRISES, INDORE
ITA 727/IND/2018[11-12]Status: Disposed26/11/2021
THE ACIT, CENTRAL-2, INDORE vs M/S. VENUS ENTERPRISES, INDORE
ITA 127/IND/2017[2012-13]Status: Disposed26/11/2021AY 2012-13
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 34/IND/2021[2015-16(Q2:24Q)]Status: Disposed24/11/2021
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 33/IND/2021[2015-16 (Q1:24Q)]Status: Disposed24/11/2021
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 32/IND/2021[2014-15(Q4:24Q)]Status: Disposed24/11/2021
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 31/IND/2021[2014-15 (Q3:24Q)]Status: Disposed24/11/2021
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 30/IND/2021[2014-15(Q2:24Q)]Status: Disposed24/11/2021
DEPUTY DIRECTOR HORTICULTURE BANANA DEVELOPMENT, KHANDWA,KHANDWA vs DCIT-TDS, INDORE & DCIT-CPC- TDS, INDORE
ITA 29/IND/2021[2014-15 (Q1:24Q)]Status: Disposed24/11/2021
SMT. GUNJAN AGRAWAL,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 297/IND/2015[2010-11]Status: Disposed24/11/2021AY 2010-11
M/S FLEXITUFF INTERNATIONAL LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 318/IND/2012[2005-06]Status: Disposed24/11/2021AY 2005-06
M/S FLEXITUFF INTERNATIONAL LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 317/IND/2012[2004-05]Status: Disposed24/11/2021AY 2004-05
M/S AJIT AJAY ESTATE & RESORTS P LTD,INDORE vs THE DCIT1(1) INDORE, INDORE
ITA 9/IND/2021[1998]Status: Disposed17/11/2021
SHRI MANOJ SINGH GAUTAM,DHAR vs ITO DHAR, DHAR
ITA 8/IND/2021[2003-04]Status: Disposed17/11/2021AY 2003-04
M/S MAHAKAL ENTERPRISES- INDORE,INDORE vs ADDL CIT,RANGE-3, INDORE
ITA 7/IND/2021[2009-10]Status: Disposed17/11/2021AY 2009-10
GIRDHAR TENTS P LTD,INDORE vs THE ITO (TDS)-1, INDORE
ITA 6/IND/2021[2013-17]Status: Disposed17/11/2021AY 2013-17
GIRDHAR TENTS P LTD,INDORE vs THE ITO (TDS)-1, INDORE
ITA 5/IND/2021[2013-14]Status: Disposed17/11/2021AY 2013-14
ACIT -4(1), INDORE vs M/S SHUBH LABH REALITY LIMITED, INDORE
ITA 19/IND/2021[2014-15]Status: Disposed17/11/2021AY 2014-15
NILESH SHROFF,INDORE vs CIT, UJJAIN
ITA 51/IND/2020[2013-14]Status: Disposed17/11/2021AY 2013-14
SHRI AKHAND ASHRAM TRUST CHARDHAM,UJJAIN vs CIT EXEMPTION, UJJAIN
ITA 308/IND/2020[00]Status: Disposed17/11/2021
ACIT (1), BHOPAL vs M/S LVORY BUILDERS & DEVELOPERS, BHOPAL
ITA 270/IND/2020[2013-14]Status: Disposed17/11/2021AY 2013-14
