← All Benches
ITAT Indore Bench
5,736 judgments
M/S OREF SECURITIES PRIVATE LTD.,MANDSAUR vs INCOME TAX OFFICER, INDORE
ITA 70/IND/2018[2013-14]Status: Disposed17/11/2021AY 2013-14
THE ACIT, 5(1), INDORE vs SHRI RAJ KUMAR SHAMBHUDAYAL AGRAWAL, INDORE
ITA 148/IND/2017[2011-12]Status: Disposed17/11/2021AY 2011-12
SMT. CHANDRAKANTA JAIN,INDORE vs THE I T O WARD- 1(4), INDORE
ITA 663/IND/2019[2010-11]Status: Disposed15/11/2021AY 2010-11
KALPANA JAIN,INDORE vs I T O-(1)-4, INDORE
ITA 440/IND/2019[2010-11]Status: Disposed15/11/2021AY 2010-11
NIRBHAY SINGHH RATHORE,INDORE vs THE DCIT 3(1), INDORE
ITA 283/IND/2019[2015-16]Status: Disposed15/11/2021AY 2015-16
PEYUSH DIWEDI,BHOPAL vs PR CIT(A)-1, BHOPAL
ITA 175/IND/2020[2015-16]Status: Disposed2/11/2021AY 2015-16
DR. SMT. VIRAJ JAISWAL,BHOPAL vs ACIT (CENTRAL), GWALIOR
ITA 995/IND/2019[2017-18]Status: Disposed2/11/2021AY 2017-18
SMT. RESHMA MALVIYA,UJJAIN vs PR. CIT UJJAIN, UJJAIN
ITA 666/IND/2019[2014-15]Status: Disposed2/11/2021AY 2014-15
SHEETAL JAIN,INDORE vs ITO WARD 2(3) INDORE, INDORE
ITA 853/IND/2018[2005-06]Status: Disposed2/11/2021AY 2005-06
DCIT 1(1) INDORE, INDORE vs SHRI ANAND RAM HOTCHAND INDORE, INDORE
ITA 447/IND/2018[14-15]Status: Disposed2/11/2021
ANDRITZ HYDRO P LTD,BHOPAL vs PR CIT-1, BHOPAL
ITA 199/IND/2020[2015-16]Status: Disposed29/10/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE BHOPAL, BHOPAL vs MAYANK WELFARE SOCIETY, INDORE
ITA 776/IND/2018[2015-16]Status: Disposed29/10/2021AY 2015-16
THE DCIT, (EXEMPTION) CIRCLE, BHOPAL vs M/S. MAYANK WELFARE SOCIETY, BHOPAL
ITA 232/IND/2017[2013-14]Status: Disposed29/10/2021AY 2013-14
USHA LILA,BHOPAL vs PR CIT -1, BHOPAL, BHOPAL
ITA 129/IND/2020[2015-16]Status: Disposed25/10/2021AY 2015-16
BAKLIWAL GINNING & PRESSING P LTD,DEWAS vs ITO,W-2 DEWAS, DEWAS
ITA 693/IND/2018[14-15]Status: Disposed25/10/2021
M/S SHREE JAIRAM EDUCATION SOCIETY,BHOPAL vs PR. CIT (CENTRAL), BHOPAL
ITA 90/IND/2019[-]Status: Disposed13/10/2021
M/S SHREE JAIRAM EDUCATION SOCIETY,BHOPAL vs ACIT CENTRAL-II, BHOPAL
ITA 548/IND/2019[2010-11]Status: Disposed13/10/2021AY 2010-11
SARTHAK REAL BUILT PVT. LTD,INDORE vs DY, CIT,CPC-TDS, GHAZIABAD
ITA 819/IND/2017[14-15--26Q/Q-4]Status: Disposed13/10/2021
ASSISTANT COMMISSIONER OF INCOME TAX 1 (1), INDORE vs M/S FERRO CONCREATE CONSTRUCTION (INDIA) PVT. LTD INDORE, INDORE
ITA 439/IND/2017[09-10]Status: Disposed13/10/2021
M/S. FERRO CONCRETE CON. INDIA PVT. LTD.,INDORE vs THE DCIT CIRCLE-1(1), INDORE
ITA 359/IND/2017[2009-10]Status: Disposed13/10/2021AY 2009-10
