Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ASIAN HEART PAEDIATRIC CHARITABLE TRUST,MUMBAI vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), MUMBAI
ITA 4767/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ASIAN HEART PAEDIATRIC CHARITABLE TRUST,MUMBAI vs THE COMMISSIONER OF INCONE-TAX (EXEMPTIONS), MUMBAI
ITA 4766/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DESAI FOUNDATION FOR CHANGE,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 4593/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ANISH RAJKUMAR PARASRAMPURIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 434/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ARIES EXPORT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4019/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MAHENDRA KISHORILAL JAIN,MAHARASHTRA, MUMBAI vs INCOME TAX OFFICER, WARD 25(2)(1), MUMBAI
ITA 3788/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NAMRATA SHARMA,KHARGHAR vs ITO WARD 42(2)(4), MUMBAI
ITA 3469/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SUDHIR DAMJI BHARANI,MUMBAI vs ITO, WARD 27 (3)(1), MUMBAI, MUMBAI
ITA 3451/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DNYANDEO JADHAV,NAVI MUMBAI vs ITO WARD 28(1)(1), VASHI INCOME TAX DEPARTMENT
ITA 2983/MUM/2026[2017 - 18]Status: DisposedITAT Mumbai
CLOTILDA HILARY COUTINHA,MUMBAI vs ITO WARD 24(1)(4), PIRAMAL CHAMBER
ITA 2972/MUM/2026[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013
ACIT CIRCLE 15-1-2, MUMBAI, MUMBAI vs HAFELE INDIA PRIVATE LIMITED, MUMBAI
ITA 2941/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
KHALED MUMTAZ SAYED,MUMBAI vs INCOME TAX OFFICER WARD 25(1)(1), MUMBAI, MUMBAI
ITA 2807/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JANYUVAK KALYAN COOP CREDIT SOCIETY LTD,MUMBAI vs ITO WARD 27(1)(5) MUMBAI, MUMBAI
ITA 2734/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ASHISH GEMS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1), MUMBAI, MUMBAI
ITA 2714/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
AJAY DHARAMPRAKASH BHATIA,THANE vs WARD 2(1), THANE, THANE
ITA 2713/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AEGIS CARE ADVISORS PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 15(1)(1), MUMBAI
ITA 2657/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASK WEALTH ADVISORS PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, MUMBAI
ITA 2623/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUDHA DEVI JAYPRAKASH VARMA,MUMBAI vs INCOME TAX OFFICER, NFAC-MUM-C
ITA 2621/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
HEATHERGREY COLLECTIVE LLP,MUMBAI vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE 22(1), MUMBAI
ITA 2588/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
TCS E-SERVE INTERNATIONAL LIMITED,MUMBAI vs ODS TDS CIRCLE 2(3) MUMBAI, MUMBAI
ITA 2578/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SPARKLE DIAM PVT. LTD,MUMBAI vs DCIT 3(2)(1), AAYAKAR BHAVAN
ITA 243/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ITO 23(3)(1), MUMBAI, MUMBAI vs SAUMIL DIAMOND, MUMBAI
ITA 2334/MUM/2026[2007]Status: DisposedITAT Mumbai
JT. CIT (OSD) CENTRAL CIRCLE 1(1) MUMBAI, MUMBAI vs AAKASH PROJECTS & INFRASTRUCTURE PRIVATE LIMITED, MUMBAI
ITA 2119/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO, PIRAMAL CHAMBER, MUMBAI vs KARAN RAJU JUMANI, MUMBAI
ITA 2114/MUM/2026[2016]Status: DisposedITAT Mumbai
HEAL THE HEART FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 1996/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HEAL THE HEART FOUNDATION,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 1995/MUM/2026[N.A]Status: DisposedITAT Mumbai
METHIBAI DEVRAJ GUNDECHA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 1849/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
METHIBAI DEVRAJ GUNDECHA CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 1848/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
JAYANT NARSIN RAO,MUMBAI vs INCOME TAX OFFICER 19(1)(5), MUMBAI, MUMBAI
ITA 1834/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
YERROWDA INVESTMENTS LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 8(1), MUMBAI
ITA 1784/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
