ASK WEALTH ADVISORS PRIVATE LIMITED,MUMBAI vs. PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI-6, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI ANIKESH BANERJEE & SHRI BIJAYANANDA PRUSETH
PER SHRI ANIKESH BANERJEE, JUDICIAL MEMBER:
The instant appeal of the assessee filed against the order of the Ld. Principal Commissioner of Income Tax, Mumbai-6 [for brevity “Ld. PCIT], order passed under Section 263 of the Act (for brevity ‘the Act’), date of order 03.02.2026 for Assessment Year 2022-23. The impugned order emanated from ITA 2623/MUM/2026 ASK WEALTH
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