ITO, PIRAMAL CHAMBER, MUMBAI vs. KARAN RAJU JUMANI, MUMBAI
ITA 2114/MUM/2026Status: DisposedITAT Mumbai31 July 202610 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SMT. BEENA PILLAI, HON’BLE & SHRI VIKRAM SINGH YADAV, HON’BLE
For Respondent: Shri Dheeraj Singh Baghel
Pronounced: 31/07/2026
PER SMT. BEEN
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