ITO, PIRAMAL CHAMBER, MUMBAI vs. KARAN RAJU JUMANI, MUMBAI

ITA 2114/MUM/2026Status: DisposedITAT Mumbai31 July 202610 pages

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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI

Before: SMT. BEENA PILLAI, HON’BLE & SHRI VIKRAM SINGH YADAV, HON’BLE

For Respondent: Shri Dheeraj Singh Baghel
Pronounced: 31/07/2026

PER SMT. BEEN

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