HEAL THE HEART FOUNDATION,MUMBAI vs. CIT(EXEMPTION), MUMBAI
No AI summary yet for this case.
Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SMT. BEENA PILLAI, HON’BLE & SHRI VIKRAM SINGH YADAV, HON’BLE
PER SMT. BEENA PILLAI, JUDICIAL MEMBER:
ITA 1996 & 1995/MUM/2026 HEAL THE HEART FOUNDATION
These appeals are directed against the separate orders passed by the Learned Commissioner of Income-tax (Exemptions) [Ld. CIT(E)] even dated 28/09/2025, whereby the application of the assessee for grant/renewal of regi
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.