JT. CIT (OSD) CENTRAL CIRCLE 1(1) MUMBAI, MUMBAI vs. AAKASH PROJECTS & INFRASTRUCTURE PRIVATE LIMITED, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI
Before: SHRI ANIKESH BANERJEE & SHRI BIJAYANANDA PRUSETH
PER SHRI ANIKESH BANERJEE, JUDICIAL MEMBER:
The instant appeal of the revenue filed against the order of the Ld. Commissioner of Income Tax-(Appeals)-50, Mumbai [for brevity “Ld. CIT(A)], order passed under Section 250 of the Income Tax Act, 1961 (for brevity ‘the Act’) for Assessment Year 2013-14, date of order 30.12.2025. The impugned
ITA 2119/MUM/2026 AAKASH PROJECTS & I
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