KHALED MUMTAZ SAYED,MUMBAI vs. INCOME TAX OFFICER WARD 25(1)(1), MUMBAI, MUMBAI
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SHRI SANDEEP GOSAIN
PER SHRI SANDEEP GOSAIN, JUDICIAL MEMBER:
This appeal is filed by the Assessee against the order of Ld. Commissioner of Income Tax, Appeals-NFAC vide DIN: ITBA/NFAC/S/250/2025- 26/1076423191(1) dated 23-May-2025 for the Assessment Year 2017-18. 2. At the very outset, I noticed that there is a delay of approximately 223 days in filing the present appeal. In this regard, the assessee has filed an affidavit explaining the reasons for the delay. Considering the entire factu
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