Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
LASA SUPERGENERICS LIMITED,MUMBAI vs PCIT,- 1, THANE
ITA 1438/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ARK DESIGNS PRIVATE LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS) 12, MUMBAI
ITA 1367/MUM/2026[2015-2016]Status: DisposedITAT MumbaiAY 2015-2016
ANJALI ROHIT PANCHAL,MUMBAI vs ITO WARD 32 (1)(1), MUMBAI, MUMBAI
ITA 1138/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VIKESH KANTILAL DOSHI,MUMBAI vs IOT-CIRCLE 17(1), MUMBAI, MUMBAI
ITA 1104/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT, CIRCLE-3, THANE, THANE vs SKYTOUCH DEVELOPERS, THANE
ITA 9493/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
YIELD CONSTRUCTION PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI, MUMBAI
ITA 9408/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ALLEY INFRAVENTURES PRIVATE LIMITED,MUMBAI vs CENTRAL CIRCLE – 6(4), MUMBAI
ITA 9403/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DCIT, CIRCLE 1(3)(1), MUMBAI vs RCC (SALES) PRIVATE LIMITED, MUMBAI
ITA 9392/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAIKNAVARE DEVELOPERS AND SUNHAR INFRACOM LLP,MUMBAI vs ACIT, CIRCLE 20(2), MUMBAI
ITA 9321/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MANJRI HORSE BREEDERS FARM PRIVATE LIMITED,MUMBAI, MAHARASHTRA vs DCIT CIRCLE 2(2)(1), MUMBAI, MUMBAI, MAHARASHTRA
ITA 9017/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DEEPA RAMCHANDRA KHADE,MUMBAI vs ITO WARD 22(1)(1), MUMBAI
ITA 8688/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ZODIAC DEVELOPERS PVT LTD,MUMBAI vs INCOME TAX OFFICER WARD 11(3)(2), MUMBAI
ITA 8635/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CHETAN STONE CRUSHER,MUMBAI vs INCOME TAX OFFICER 42(1)(1), MUMBAI
ITA 8560/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CRESCENT AMITY REALTORS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 9(2)3, MUMBAI
ITA 8332/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KALPESH DATTATRAY KUMBHAR,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7845/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
KALPESH DATTATRAY KUMBHAR,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7844/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KALPESH DATTATRAY KUMBHAR,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7843/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
KALPESH DATTATRAY KUMBHAR,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7842/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MEGHA ADITYA PAWASKAR,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 4911/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT 23.1, MUMBAI, MUMBAI vs DNJ CREATION LLP, MUMBAI
ITA 4331/MUM/2025[2021]Status: DisposedITAT Mumbai
ACIT 23.1, MUMBAI, MUMBAI vs DNJ CREATIONS LLP, MUMBAI
ITA 4330/MUM/2025[2020]Status: DisposedITAT Mumbai
DCIT CC 5.4, MUMBAI vs DYNAMATIC DEVELOPERS PRIVATE LIMITED, MUMBAI
ITA 2981/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DYNAMATIC DEVELOPERS PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE 5(4), MUMBAI
ITA 2007/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MR. RAJESH R HEMRAJANI,MUMBAI vs ITO INT. TAX WARD 2(2)(1), MUMBAI
ITA 1284/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CIE AUTOMOTIVE INDIA LIMITED,MUMBAI vs ACIT, CIRCLE-7(1)(1), MUMBAI
ITA 6132/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DATAMATICS GLOBAL SERVICES LIMITED,MUMBAI vs DCIT, CIRCLE -1(3)(1), MUMBAI
ITA 6120/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
A N ENTERPRISES INFRASTRUCTURE SERVICES PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE-6(4), MUMBAI
ITA 4507/MUM/2023[2020-21]Status: DisposedITAT MumbaiAY 2020-21
A N ENTERPRISES INFRASTRUCTURE SERVICES PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE-6(4), MUMBAI
ITA 4506/MUM/2023[2018-19]Status: DisposedITAT MumbaiAY 2018-19
APOORVA LEASING FINANCE AND INVESTMENT CO. LTD,DELHI vs INCOME TAX OFFICER, WARD 73(1), DELHI
ITA 941/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
APOORVA LEASING FINANCE AND INVESTMENT CO. LTD,DELHI vs INCOME TAX OFFICER, WARD 73(1), DELHI
ITA 940/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24