KALPESH DATTATRAY KUMBHAR,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 7844/MUM/2025Status: DisposedITAT Mumbai31 July 2026AY 2022-237 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SHRI SANDEEP GOSAIN
For Respondent: Shri Brajendra Kumar ( SR. DR. )
ITA 7842/MUM/2025 and others KALPESH DATTATRAY KUMBHAR
PER SHRI SANDEEP GOSAIN, JUDICIAL MEMBER:
These appeals have been filed by the Assessee against the respective orders of the Ld. Commissioner of Income Tax (Appeals)-53 dated 18-Sep- 2025 for the Assessment Years 2
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