METHIBAI DEVRAJ GUNDECHA CHARITABLE TRUST,MUMBAI vs. COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI
ITA 1849/MUM/2026Status: DisposedITAT Mumbai31 July 2026AY 2026-276 pages
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SANDEEP GOSAIN & BIJAYANANDA PRUSETH
PER SANDEEP GOSAIN, JUDICIAL MEMBER:
The aforesaid appeals have been filed by the Assessee against the order of the Learned CIT(Exemption), Mumbai dated 28 January 2026 for the Assessment Year 2026-27. ITA 1848 and 1849/MUM/2026 METHIBAI DEVRAJ GUNDECHA CHARITABLE TRUST
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