YERROWDA INVESTMENTS LIMITED,MUMBAI vs. DCIT, CENTRAL CIRCLE 8(1), MUMBAI

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ITA 1784/MUM/2026Status: DisposedITAT Mumbai31 July 2026AY 2019-203 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal agreed with the assessee's request and dismissed the appeal as withdrawn. The Ld. DR did not object to this course of action.

What were the facts?

The assessee filed an appeal before the ITAT against an order passed by the CIT(A). The assessee's counsel requested the appeal be dismissed as withdrawn, stating it was a duplicate of another pending appeal.

What were the issues?

Whether the appeal should be dismissed as withdrawn due to being a duplicate of another pending appeal.

Which sections of the Income-tax Act were involved?

Section 250

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, MUMBAI

Before: SHRI NARENDER KUMAR CHOUDHRY & SHRI RAKESH KUMAR LODHA

For Appellant: Shri Madhur Agarwal
For Respondent: Shri RajgopalParthasarathi, Sr. DR

PER SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER:

This appeal has been preferred by the Assessee against the order dated 24.12.2025, impugned herein, passed by Ld. Commissioner of Income Tax (Appeals)-47, Mumbai,[in short “Ld. Commissioner] u/s 250 of the Income Tax Act, 1961 [in short “the Act”] for the A.Y 2019- 20.

2 ITA No.1784/Mum/2026 Yerrowda Investments Ltd

2.

Considering the prayer of the Ld. Counsel for the Assessee that this appeal is a duplicate of ITA No. 1737/Mum/2026, (A.Y 2019-20) emanates from the same impugned order dated 24.12.2025 as involved in this case and therefore this appeal may be dismissed as withdrawn, which is not refuted by the Ld. DR, this appeal is dismissed as withdrawn.

3.

In the result, the appeal filed by the Assessee is dismissed as withdrawn.

Order pronounced in the open court on 03.08.2026.

Sd/- Sd/- RAKESH KUMAR LODHA NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER ACCOUNTANT MEMBER KRK, Sr. PS

3 ITA No.1784/Mum/2026 Yerrowda Investments Ltd

Copy to:

YERROWDA INVESTMENTS LIMITED , 10, BHAKATWAR, NARIMAN POINT, 1 MUMBAI-400001, MAHARASHTRA

DCIT, CENTRAL CIRCLE 8(1), 2 656, AAYAKAR BHAVAN, MK ROAD,, MUMBAI-400020, MAHARASHTRA

3 THE PCIT / CIT, 4 THE D.R., ITAT, MUMBAIBENCH 5 GUARD FILE

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