Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
NARAYANASWAMY,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 4(3)(3) BANAGLORE, KARNATAKA BANGALORE
ITA 283/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MITE FOUNDATION FOR INNOVATION RESEARCH AND STARTUPS THROUGH TECHNOLOGY,MANGALURU vs CIT(EXEMPTIONS) BANGALORE, BANGALORE
ITA 276/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
MITE FOUNDATION FOR INNOVATION RESEARCH AND STARTUPS THROUGH TECHNOLOGY,MANGALURU vs CIT(EXEMPTIONS), BANGALORE
ITA 271/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
NAJUMUNISA BASHEER,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 263/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRIDHARA MURTHY SUBRAMANYASETTY SOVENAHALLI,DAVANAGERE vs THE INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
ITA 257/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
JAGADEESH GANGADHAR,CHITRADURGA vs THE INCOME TAX OFFICER WARD - 1, CHITRADURGA, CHITRADURGA
ITA 207/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
ADITYA KAPOOR,HARYANA vs INCOME TAX OFFICER, WARD - 5(3)(2), BANGALORE
ITA 1651/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
HANDANAKERE SUBBAIAH NALINAKUMARI,BENGALURU vs ITO, WARD 3(2)(4), BANGALORE
ITA 2670/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DAYANAND REVANASIDDAPPA MUDDEBIHAL,VIJAYPUR vs INCOME TAX OFFICER, BIJAPUR
ITA 2586/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SHRI SURESH KUMAR JAYARAJU,BENGALURU vs ITO WARD 4(3)(3), BENGALURU
ITA 2545/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
RAMAKRISHNA,BENGALURU URBAN vs INCOME TAX OFFICER, WARD 2(2)(1), BANGALORE, BENGALURU URBAN
ITA 1846/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
MANISH JAMANBHAI VAISHNAV,BHINWADI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, THANE, MUMBAI
ITA 967/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INCOME TAX OFFICER, WARD-6(1)(1), MUMBAI, MUMBAI vs BHARTULA BHANUMATHI SHARMA, MUMBAI
ITA 786/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
A T SHAH CHARITABLE TRUST,MUMBAI vs ITO (EXEM)WD-1(1), MUM
ITA 725/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
A T SHAH CHARITABLE TRUST,MUMBAI vs ITO (EXEM)WD-1(1), MUM
ITA 724/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SHREEMATI PUNAIBEN KARSAN LADHU V O JAIN KANYA CHHATRALAYA,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 5187/MUM/2026[NA]Status: DisposedITAT Mumbai
GSB SABHA MULUND (REGD.),MULUND WEST vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CUMBALLA HILL
ITA 5182/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GSB SABHA MULUND (REGD.),MULUND WEST vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), INCOME TAX EXEMPTIONS - CUMBALLA HILL
ITA 5181/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREEMATI PUNAIBEN KARSAN LADHU VO JAIN KANYA CHHATRALAYA,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 5144/MUM/2026[NA]Status: DisposedITAT Mumbai
SNEH SAGAR SAI MITRA MANDAL,BANDRA MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 5100/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SNEH SAGAR SAI MITRA MANDAL,BANDRA WEST, MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 5089/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
SHREEMATI PUNAIBEN KARSAN LADHU V O JAIN KANYA CHHATRALAYA,MUMBAI vs CIT (EXEMPTION), MUMBAI
ITA 5083/MUM/2026[NA]Status: DisposedITAT Mumbai
SHAILENDRA KAMALAKAR RAUT,DAHANU vs INCOME TAX OFFICER WARD 1, PALGHAR, PALGHAR
ITA 5055/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
KALPANA DILIP MEHTA FOUNDATION,MUMBAI vs EXEM. WARD 1(4), MUMBAI, MUMBAI
ITA 4951/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
KALPANA DILIP MEHTA FOUNDATION,MUMBAI vs EXEM. WARD 1(4), MUMBAI, MUMBAI
ITA 4950/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
VISHAL BHUPENDRAKUMAR RAMANI,THANE vs ITO 3(2), THANE
ITA 4892/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PARICHAY TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI
ITA 4857/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
PARICHAY TRUST,MUMBAI vs CIT(EXEMPTIONS), MIUMBAI
ITA 4856/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
MAHAKALI AYYAPPA SEVA SANGH,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4775/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MAHAKALI AYYAPPA SEVA SANGH,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4774/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27