A T SHAH CHARITABLE TRUST,MUMBAI vs. ITO (EXEM)WD-1(1), MUM
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Income Tax Appellate Tribunal, MUMBAI BENCHES, MUMBAI
Before: SMT. BEENA PILLAI, HON’BLE & SHRI JAGADISH, HON’BLE
PER SMT. BEENA PILLAI, JUDICIAL MEMBER:
These are two appeals filed by the assessee against separate orders passed by the Ld. CIT(E), both dated 29/12/2025. One appeal arises from the order passed in respect of the assessee's application for registration u/s. 12AB of the Act, while the other appeal arises from the order passed in respect of approval u/s. 80G of the Act.
ITA 724 &
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