Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SUNIL BALKRISHNA SHINDE,PUNE vs DCIT CIRCLE 7, PUNE
ITA 174/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1739/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3 (3), PUNE
ITA 1738/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
BHIKSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1737/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1736/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
MAHESH RADHAKISHAN KATARIYA,PUNE vs ASSESSING OFFICER OF FACELESS ASSESSMENT CENTER, DELHI
ITA 1697/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
DIGAMBHAR ANANDA THOKE,SATANA vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 1, NASHIK
ITA 1684/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
DIGAMBHAR ANANDA THOKE,SATANA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, NASHIK
ITA 1683/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
KRISHNA KRISHNA DESIGN AND MANUFACTURING PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER WARD 14(1), PUNE
ITA 1682/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR
ITA 1597/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR, AHMEDNAGAR
ITA 1596/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
KASTURI HARDWARE AND PAINTS,CHINCHWAD,PUNE vs INCOME TAX OFFICER, WARD 9(1), AKURDI,PUNE
ITA 1512/PUN/2026[2018-2019]Status: DisposedITAT PuneAY 2018-2019
ABDUL WASE,NANDED vs INCOME TAX OFFICER, NANDED
ITA 1500/PUN/2026[2024-25]Status: DisposedITAT PuneAY 2024-25
KASTURI HARDWARE AND PAINTS,CHINCHWAD PUNE vs INCOME TAX OFFICER, PRATYAKSHA KAR BHAVAN, AKRUDI, PUNE PINCODE
ITA 1328/PUN/2026[2018-2019]Status: DisposedITAT PuneAY 2018-2019
MUKESH JAIKISHAN AGARWAL,PUNE vs DCIT - CIRCLE 2, PUNE
ITA 3201/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
SHASHIKANT MANGALDAS CHANDAN,PUNE vs PR.COMMISSIONER OF INCOME TAX CIRCLE 7, PUNE
ITA 3165/PUN/2025[2017-18]Status: DisposedITAT PuneAY 2017-18
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICE, KOLHAPUR
ITA 2950/PUN/2025[2014-2015]Status: DisposedITAT PuneAY 2014-2015
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICE, KOLHAPUR
ITA 2931/PUN/2025[2015-2016]Status: DisposedITAT PuneAY 2015-2016
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 836/PUN/2024[AY 2015-16]Status: DisposedITAT Pune
HAMAJA MOHAMMED MALPEKAR,RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI, RATNAGIRI
ITA 1268/PUN/2023[2014-15]Status: DisposedITAT PuneAY 2014-15
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 995/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
VENKATACHALAM ELANGOVAN,SALEM vs ITO, WARD-1(1), SALEM
ITA 994/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JOTHI CHETTIAR SIVAKUMAR,CHENNAI vs ITO, WARD-10(3), CHENNAI
ITA 927/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD-3(2), CHENNAI
ITA 2007/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD.3(2), CHENNAI
ITA 2006/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
THE TRAVANCORE TEXTILES PVT. LTD.,CHENNAI vs ITO, CORP. WARD-3(2), CHENNAI
ITA 2005/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
CHITRADURGA URBAN DEVELOPMENT AUTHORITY,CHITRADURGA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE 1, MANGALORE, MANGALORE
ITA 978/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
KISHORE MOTORS,GUNDLUPET, CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD 1, CHAMARAJANAGAR
ITA 893/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
GREEN INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 3 (1)(2), BANGALORE
ITA 670/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
DATTATREYA BACHEGOWDA LAKSHMANSWAMI,BANGALORE vs INCOME TAX OFFICER - WARD 1(2)(1), BENGALURU
ITA 513/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
