BHIKHSINGH DURJANSINGH DEVAL,PUNE vs. THE INCOME TAX OFFICER, WARD 3 (3), PUNE
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Income Tax Appellate Tribunal, PUNE
Before: SHRI DR. MANISH BORAD & SHRI PAVAN KUMAR GADALE
PER BENCH: These six appeals are filed by the assessee against the separate orders of CIT(A)/NFAC passed in (i) ITA 1739/PUN/2026 & ITA 1739/PUN/2026 against order u/sec 147r.w.s. 144 and u/sec250 of the Income Tax Act (ii) ITA 1738/PUN/2026 & ITA 1741/PUN/2026 against order u/sec 271B and u/sec250 of the Income Tax Act(iii) ITA 1737/PUN/2026 & ITA 1740/PUN/2026 against order u/sec 271(1)(c) and u/sec250 of the Income Tax Act. The assessee has ra
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