Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), AHMEDABAD, AHMEDABAD vs EPLAST BUILD TECHNO INDUSTRIES LLP, AH
ITA 108/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), AHMEDABAD vs EPLAST BUILD TECHNO INDUSTRIES LLP, AHMEDABAD
ITA 107/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
PALM VIEW DEVELOPERS,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 317/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
MANISHKUMAR HANSRAJBHAI VAGHASIYA,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 2682/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
RESERVE BANK STAFF CO.OP. CREDIT SOC. LTD.,AHMEDABAD vs ITO, WARD 3(3)(2), AHMEDABAD
ITA 2454/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
SATYEN VIJAY KOTHARI,MUMBAI vs THE PCIT, AHMEDABAD-3, AHMEDABAD
ITA 1253/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
ACIT, CIRCLE-2(1)(1), VADODARA vs SUN PHARMA LABORATORIES LIMITED, VADODARA
ITA 1742/AHD/2024[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
SUN PHARMA LABORATORIES LIMITED,VADODARA vs THE DCIT, CIRCLE-2(1)(1), VADODARA
ITA 1733/AHD/2024[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1)(1), BARODA vs SUN PHARMACEUTICALS INDUSTRIES LIMITED, VADODARA
ITA 969/AHD/2019[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
SUN PHARMACEUTICALS INDUSTRIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1)(1), BARODA
ITA 885/AHD/2019[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
WINDSOR SHELTERS,PUNE vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 5, PUNE
ITA 949/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
ALIBAG MACHIMAR SAHAKARI SOCIETY LTD,RAIGAD vs INCOME TAX OFFICER WARD 3 PANVEL, PANVEL
ITA 938/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
SAMWAT SYSTEMS PRIVATE LIMITED,PUNE vs ITO, WARD 6(1), PUNE, PUNE
ITA 914/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
SAPNA VIPIN SETHI,AURANAGABAD vs ITO WD-1(5), AURANGABAD
ITA 905/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
VISHAL SHANKAR CHAVAN,PUNE vs ITO WD-7(3), PUNE
ITA 678/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
SANJAU BAJIRAO BALWADKAR,PUNE vs ITO WD-2(2), PUNE
ITA 676/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 645/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 644/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
YOG BUILDERS AND DEVELOPERS,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 643/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
SHRIMAN BASTIRAMJI SARDA CHARITABLE TRUST,NASHIK, PUNE vs ITO (EXEMPTION), WARD-1, NASHIK, NASHIK, PUNE
ITA 284/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
SHRIMAN BASTIRAMJI SARDA CHARITABLE TRUST,NASHIK, PUNE vs ITO (EXEMPTION), WARD-1, NASHIK, NASHIK, PUNE
ITA 283/PUN/2026[2011-12]Status: DisposedITAT PuneAY 2011-12
AMOL VIKAS GHOLAP,NASHIK ROAD vs ITO WARD 1(2), NASHIK
ITA 2695/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
SHRI GURUMAULI SEVABHAVI SANSTHA,NASHIK vs THE ITO EXEMPTION WARD 1(1), NASHK
ITA 2686/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
SHRI GURUMAULI SEVABHAVI SANSTHA,NASHIK vs THE ITO EXEMPTIION ARD 1(1), NASHIK
ITA 2685/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
ARJUN BALASAHEB VAVHAL,PUNE vs ASSESSING OFFICER, PUNE
ITA 2660/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
ARJUN BALASAHEB VAVHAL,PUNE vs ASSESSING OFFICER, PUNE
ITA 2659/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
RAVINDRA KUMAR SAXENA,PUNE vs ASSESSING OFFICER, PUNE
ITA 2656/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
RAVINDRA KUMAR SAXENA,PUNE vs ASSESSING OFFICER, PUNE
ITA 2655/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
BHIKSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1741/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
BHIKHSINGH DURJANSINGH DEVAL,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE
ITA 1740/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
