YOG BUILDERS AND DEVELOPERS,NASHIK vs. INCOME TAX OFFICER, WARD 1(1), NASHIK
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Income Tax Appellate Tribunal, PUNE BENCH “SMC”, PUNE
Before: SHRI RAMA KANTA PANDA & Ms. ASTHA CHANDRA
PER ASTHA CHANDRA, J.M.: These three appeals filed by the assessee are directed against the separate order(s) dated 13-11-2023, 08-10-2024 & 25-09-2024 of the Ld. Commissioner of Income Tax (Appeals), NFAC, Delhi [“CIT(A)/NFAC”], pertaining to Assessment Years (“AYs.”) 2012-13, 2013-14 & 2014-15 respectively. Since identical issues are involved, all these appeals were heard together and are being disposed of by this common order.
There is delay in filing of the present appeals. The appeal in ITA No. 643/PUN/2026 is filed with a delay of 742 days whereas the appeals
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