Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

PADUMI SARMA,MUMBAI vs ITO WARD 1(2), GUWAHATI, GUWAHATI

ITA 384/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
31/7/2026

RANJAN SHOME,MUMBAI vs ITO, WARD 1, TEZPUR, TEZPUR

ITA 382/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
31/7/2026

NONGMEIKAPAM NANDO SINGH,MUMBAI vs ITO, WARD 3, IMPHAL, IMPHAL

ITA 380/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
31/7/2026

ALKA NAGESH THKUR,GONDIA vs INCOME TAX OFFICER WARD-1, GONDIA

ITA 343/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
31/7/2026

RADHAKRISHNA NAGARI SAHAKARI PAT SANSTHA LIMITED,AT POST - MALKAPUR, DISTRICT - BULDHANA vs THE INCOME-TAX OFFICER, WARD - 2, KHAMGAON, KHAMGAON

ITA 299/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
31/7/2026

SAI SHETKARI BAHU KRISHU UPAJ UTPADAN VIPNAN WA PRAKRIYA SANSTHA MARYADIT,GONDIA vs ITO WARD-1 GONDIA, GONDIA

ITA 297/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
31/7/2026

MOHHAMAD SHAFIQUE MOHAMMAD ISMAIL MALNAS THROUGH LEGAL HEIR MHD JUBAIR MHD SHAIFIQUE MALNAS,NAGPUR vs ITO WARD-1, YAVATMAL., YAVATMAL

ITA 294/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
31/7/2026

JAYASHRI SURESH REKHATE,AMRAVATI vs INCOME TAX OFFICER-WARD 5, AMRAVATI

ITA 293/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
31/7/2026

SAI SHETKARI BAHU KRISHU UPAJ UTPADAN VIPNAN WA PRAKRIYA SANSTHA MARYADIT,GONDIA vs ITO WARD-1 GONDIA, GONDIA

ITA 290/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
31/7/2026

JAYASHRI SURESH REKHATE,CHANDUR BAZAR vs INCOME TAX OFFICER-WARD 5, AMRAVATI

ITA 283/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
31/7/2026

YUVARAJ RAMADEO ATONE,NAGPUR vs ITO WARD 4(1), NAGPUR

ITA 282/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
31/7/2026

R.K.TRADING CO.,INDORE vs DCIT-1(1), INDORE, INDORE

ITA 261/IND/2026[2017-18]Status: DisposedITAT IndoreAY 2017-18
31/7/2026

GOPI KISAN TAPDIA,KUKSHI, DHAR vs ITO DHAR, DHAR

ITA 248/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
31/7/2026

NEETU SINGH,UNNAO vs INCOME TAX OFFICER, UNNAO

ITA 652/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
31/7/2026

INSTITUTE OF ENTREPRENEURSHIP DEVELOPMENT, UP,LUCKNOW vs ASSESSMENT UNIT (NFAC)/DCIT/ACIT (EXEMPTION), LUCKNOW

ITA 237/LKW/2026[2021-2022]Status: DisposedITAT LucknowAY 2021-2022
31/7/2026

CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,LAKHIMPUR KHERI vs THE ASSESSMENT UNIT, NFAC, NFAC

ITA 217/LKW/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
31/7/2026

PREM CHANDRA SINGH,UNNAO vs LD. ITO-2(4), UNNAO, UNNAO

ITA 170/LKW/2026[2017-2018]Status: DisposedITAT LucknowAY 2017-2018
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC, NFAC

ITA 152/LKW/2026[2018-19]Status: DisposedITAT LucknowAY 2018-19
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC

ITA 151/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC

ITA 150/LKW/2026[2016-17]Status: DisposedITAT LucknowAY 2016-17
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC

ITA 149/LKW/2026[2015-16]Status: DisposedITAT LucknowAY 2015-16
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC

ITA 148/LKW/2026[2014-15]Status: DisposedITAT LucknowAY 2014-15
31/7/2026

ROHIT ARORA,LUCKNOW vs THE ASSESSING OFFICER, NFAC, NFAC

ITA 147/LKW/2026[2013-14]Status: DisposedITAT LucknowAY 2013-14
31/7/2026

PREM CHANDRA SINGH,UNNAO vs ITO, WARD - 2(4), UNNO-NEW/, UNNAO

ITA 113/LKW/2026[2017-2018]Status: DisposedITAT LucknowAY 2017-2018
31/7/2026

USHA SHARMA,LUCKNOW vs ACIT-CC-2, LUCKNOW

ITA 318/LKW/2024[2019-20]Status: DisposedITAT LucknowAY 2019-20
31/7/2026

MAHESH CHANDRA SHARMA,LUCKNOW vs ACIT-CC-2, KANPUR

ITA 301/LKW/2024[2019-20]Status: DisposedITAT LucknowAY 2019-20
31/7/2026

CHANDRAJIT PRAHALDSINH RATHOD,SURAT vs THE INCOME TAX OFFICER, WARD 1(9), BHAVNAGAR, BHAVNAGAR

ITA 937/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
31/7/2026

SHANTI ANIL HINGORANI,AHMEDABAD vs WARD 7(2)(1), AHMEDABAD/, AHMEDABAD

ITA 702/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
31/7/2026

INCOME-TAX OFFICER, WARD-1(2)(1), AHMEDABAD, AHMEDABAD vs CHIRAG JITENDRA SHAH, AHMEDABAD

ITA 56/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
31/7/2026

GOPAL SUBHASHCHANDRA SONI,VADODARA vs INCOME TAX OFFICER, DAHOD

ITA 172/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
31/7/2026