Recent Judgments

COMMISSIONER OF INCOME TAX vs RAMA NAND

C I T vs SUSHIL GUPTA

C I T vs M/S VOGUE HOME FURNISHING

M.S.SHOES LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI

C.I.T. vs M/S SURJIT & SURINDER INVESTMENT P.LTD.

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL

C.I.T., LUDHIANA vs M/S HUKAM CHAND RAJ KUMAR

COMMNR. OF INCOME TAX-I, AHMEDABAD vs GOLD COIN HEALTH FOOD PVT. LTD.

3 Judges

COMMR.OF INCOME TAX-I,AHMEDABAD vs GOLD COIN HEALTH FOOD PVT.LTD

COMMNR. OF CENTRAL EXCISE, VADODARA-I vs M/S. GUJARAT CARBON & INDUSTRIES LTD

COMMISSIONER OF vs GOVERDHAN INDIA (P) LTD

C.I.T vs BANARSI LAL PASSI

COMMISSIONER OF INCOME TAX DELHI IV vs GOVERDHAN INDIA P.LTD.

C I T vs M/S AVON CYCLES LTD.

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE RAJESH BINDAL

COMMR. OF INCOME TAX. vs M/S THE NAKODAR COOP. SUGAR MILLS LTD.

COMMISSIONER OF INCOME TAX DEL vs ASIANA AIRLINES

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

C.I.T vs HUGHES ESCORTS COMMUNICATIONS LTD

COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.

C.I.T vs PRUDENT ADVISORY SERVICE PVT LTD

COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD.

COMMISSIONER OF INCOME TAX DELHI IV vs GULAB FARMS P.LTD.

COMMISSIONER OF INCOME TAX vs FIBCOM INDIA LTD.

C.I.T vs DEEPAK AGGARWAL

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

C.I.T vs DEEPAK AGGARWAL

C.I.T vs MANGLA MARBLES & GRANITE PVT LTD

COMMISSIONER OF INCOME TAX vs DART MANUFACTURING INDIA PVT. LTD

COMMISSIONER OF INCOME TAX DELIH VII vs VEENA MEHTA

COMMISSIONER OF INCOME TAX DELHI I vs LAXMI BAI FOUNDATION

COMMISSIONER OF INCOME TAX DELHI IV vs INDRAPRASTHA MEDICAL CORPORATION LTD.

THE COMMISSIONER OF INCOME TAX, TVM vs KERALA STATE INDUSTRIAL DEVELOPMENT

HONOURABLE THE CHIEF JUSTICE MR.H.L.DATTU,HONOURABLE MR.JUSTICE A.K.BASHEER

ABHISHEK INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX AND OTHERS