Recent Judgments

Latest ITAT tax tribunal orders across all benches.(346,713 total)

COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA CEMENT (BHARAT) LTD.

ITA - 987 / 2008ITAT Delhi
27/8/2008

COMMISSIONER OF INCOME TAX vs BHANDARI INTERSTATE CARRIERS

ITA - 985 / 2008ITAT Delhi
27/8/2008

THE COMMISSIONER OF INCOME TAX,TRICHUR vs THE SOUTH INDIAN BANK LTD.,TRICHUR

ITA/76/2008ITAT Kerala
27/8/2008

COMMISSIONER OF INCOME TAX vs NILOFER I.SINGH

ITA - 154 / 2008ITAT Delhi
27/8/2008

C I T vs M/S MARSHAL TIMBER MERCHANTS

ITA/5/2008ITAT Punjab & Haryana
26/8/2008

COMMISSIONER OF INCOME TAX, PATIALA vs PB. ST. SMALL INDUS. CORP. LTD. CHD.

ITR/72/1989ITAT Punjab & Haryana
25/8/2008

C.I.T.PATIALA vs M/S VARDHMAN SPINNING & GENL.MILLS LTD.

ITR/18/1991ITAT Punjab & Haryana
25/8/2008

THE C I T PATIALA vs M/S PUNJAB SMALL INDUSTRIES AND EXPORTS

ITR/549/1995ITAT Punjab & Haryana
25/8/2008

C.I.T. PATIALA vs M/S PB.ST. SMALL INDS. CORP. LTD.

ITR/278/1995ITAT Punjab & Haryana
25/8/2008

COMMR. OF INCOME TAX, JDR. vs M/S SACHKHAND PAEKWALL PVT. LTD.

ITA/85/2005ITAT Punjab & Haryana
25/8/2008

C.I.T. PAT. vs M/S PUNJAB SMALL INDS.

ITR/10/1995ITAT Punjab & Haryana
25/8/2008

M/S TOYOTA MOTOR CORPORATION vs COMMR.OF INCOME TAX

C.A. No.-005313-005313 - 2008ITAT SC
25/8/2008

RAJASTHAN STATE MINES & MINERALS LTD. vs COMMISSIONER OF INCOME TAX, JAIPUR

C.A. No.-005327-005327 - 2008ITAT SC
25/8/2008

NEETEE CLOTHING PRIVATE LTD vs COMMISSIONER OF INCOME TAX

ITA - 1002 / 2008ITAT Delhi
22/8/2008

GUJARAT STATE FERTILIZER & CHEMICALS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/945/2006ITAT Gujarat
22/8/2008

THE COMMISSIONER OF INCOME-TAX,THIRUVANA vs PREETHA S.NAIR,NUT PRODUCTS COMPANY,KOLL

ITA/72/2008ITAT Kerala
22/8/2008

M/S.IDEAL PUBLICATION TRUST vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/71/2008ITAT Kerala
22/8/2008

C.I.T.BIKANER vs DR.DEVENDRA GUPTA

ITA/91/2007ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

21/8/2008

C I T BIKANER vs BIGABASS MAHESHWARI SEWA SEWA SAMITI

ITA/73/2006ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

21/8/2008

C.I.T.BIKANER vs DR.DEVENDRA GUPTA

ITA/133/2007ITAT Rajasthan

KISHAN SWAROOP CHAUDHARI

21/8/2008

C.I.T.BIKANER vs DR.DEVENDRA GUPTA

ITA/134/2007ITAT Rajasthan
21/8/2008

C I T vs ASSISTANT MANAGER, F C I

ITA/407/2008ITAT Punjab & Haryana
21/8/2008

THE COMMISSIONER OF INCOME TAX vs KAPIL DEV

ITA/1553/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/8/2008

THE COMMISSIONER OF INCOME TAX vs KAPIL DEV

ITA/1563/2006ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

21/8/2008

AGRICULTURAL PRODUCE MARKET COMMITTEE vs COMMR.OF INCOME TAX

C.A. No.-005180-005180 - 2008ITAT SC
21/8/2008

INCOME TAX, vs OF INDIA PVT. LTD

ITA/111/2008ITAT Delhi
21/8/2008

THE COMMISSIONER OF INCOME TAX vs M/S.POYILAKADA TRUST

ITA/69/2008ITAT Kerala
20/8/2008

THE COMMISSIONER OF INCOME TAX, TVM. vs M/S.KERALA FINANCIAL CORPORATION, TVM.

ITA/66/2008ITAT Kerala
20/8/2008

THE COMMISSIONER OF INCOME TAX III vs STERI SHEETS P. LTD., NEW DELHI

ITA - 962 / 2008ITAT Delhi
19/8/2008

THE COMMISSIONER OF INCOME TAX vs SRI.K.RAJENDRANATHAN NAIR

ITA/64/2008ITAT Kerala
19/8/2008