COMMISSIONER OF INCOME TAX DELHI IV vs. DALMIA CEMENT (BHARAT) LTD.

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ITA - 987 / 2008HC Delhi27 August 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 27.08.2008 . Present: Ms Prem Lata Bansal for the Appellant. . . . + ITA 987/2008 . This appeal is in respect of the assessment year 1989-1990 and it arises out of the order passed by the Income Tax Appellate Tribunal on 13.07.2007 in ITA 3127/Del/1995. The tax effect in this appeal is Rs 2,15,450/-, which is far below the limit prescribed for appeals to this Court by the Central Board of Direct Taxes. The appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 27, 2008 SR . . 3

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