COMMISSIONER OF INCOME TAX DELHI IV vs. INDRAPRASTHA MEDICAL CORPORATION LTD.

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ITA - 919 / 2008HC Delhi11 August 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 11.08.2008 . Present: Ms Prem Lata Bansal for the Appellant. Mr Sriram Krishna for the Respondent. . + ITA 919/2008 . The present appeal by the revenue is directed against the Tribunal?s order dated 28.03.2007 in respect of the assessment year 2003-2004 The Tribunal has placed reliance on its order in respect of the very same assessee in respect of the assessment year 2000-2001. An appeal had also been preferred by the revenue against the said order in respect of the assessment year 2000-2001, which was numbered as ITA No. 1740/2006. That appeal has been dismissed by this Court by virtue of the order dated 30.10.2007. No substantial question of law arises. This appeal is also dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 11, 2008 SR . 16

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