COMMISSIONER OF INCOME TAX vs. FIBCOM INDIA LTD.
ITA - 927 / 2008HC Delhi12 August 20081 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 12.08.2008 . Present: Ms Prem Lata Bansal for the Appellant. . + ITA 927/2008 . This appeal pertaining to the assessment year 2002-03 merits dismissal in view of the decision of this court in the case of Commissioner of Income-tax v. Woodward Governor India Pvt. Ltd: 294 ITR 451 (Delhi). The appeal is dismissed. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 12, 2008 dutt . . 9
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