COMMISSIONER OF INCOME TAX vs. SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.
ITA - 907 / 2008HC Delhi13 August 20081 pages
For Petitioner: PREM LATA BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 13.08.2008 . Present: Ms P. L. Bansal for the Appellant. Mr Piyush Kaushik for the Respondent. . + ITA 907/2008 . This appeal is directed against the order dated 12.1.2006 passed by the Income Tax Appellate Tribunal in ITA No. 4138/Del/2003 pertaining to the Assessment Year 1999-2000. The issue pertaining to the same assessee arose in the case reported as CIT v. Saraswati Kunj Co-operative House Building Society: (2006) 287 ITR 22 (Delhi). In view of that decision, no substantial question of law arises. The appeal is dismissed. . . . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 13, 2008 J . 1
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