C.I.T vs. PRUDENT ADVISORY SERVICE PVT LTD

IN THE HIGH COURT OF DELHI AT NEW DELHI . 12.08.2008 33. . Present: Ms Sonia Mathur, Advocate for the Appellant. Ms Kavita Jha, Advocate for the Respondent. . + ITA No. 974/2008 . This appeal is directed against the order dated 16.01.2008 passed by the Income Tax Appellate Tribunal in ITA No. 3111/Del/2006. The present appeal merits dismissal in view of the order dated 28.02.2007 passed by this Court in ITA No. 170/2007 in respect of this very assessee. The appeal is dismissed. . . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J August 12, 2008 sb . . 18