← All Benches
ITAT Delhi Bench
80,928 judgments
THE COMMISSIONER OF INCOME TAX III vs STERI SHEETS P. LTD., NEW DELHI
ITA - 962 / 200819/8/2008
M.S.SHOES LTD. vs COMMISSIONER OF INCOME TAX NEW DELHI
ITA - 983 / 200818/8/2008
COMMISSIONER OF vs GOVERDHAN INDIA (P) LTD
ITA/947/200818/8/2008
C.I.T vs BANARSI LAL PASSI
ITA - 942 / 200818/8/2008
COMMISSIONER OF INCOME TAX DELHI IV vs GOVERDHAN INDIA P.LTD.
ITA - 947 / 200818/8/2008
COMMISSIONER OF INCOME TAX DEL vs ASIANA AIRLINES
ITA/101/200714/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs HUGHES ESCORTS COMMUNICATIONS LTD
ITA - 910 / 200814/8/2008
COMMISSIONER OF INCOME TAX vs SARASWATI KUNJ COOPERATIVE HOUSE BUILDING SOCIETY LTD.
ITA - 907 / 200813/8/2008
C.I.T vs PRUDENT ADVISORY SERVICE PVT LTD
ITA - 974 / 200812/8/2008
COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LTD.
ITA - 944 / 200812/8/2008
COMMISSIONER OF INCOME TAX DELHI IV vs GULAB FARMS P.LTD.
ITA - 929 / 200812/8/2008
COMMISSIONER OF INCOME TAX vs FIBCOM INDIA LTD.
ITA - 927 / 200812/8/2008
C.I.T vs DEEPAK AGGARWAL
ITA/953/200812/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs DEEPAK AGGARWAL
ITA - 953 / 200812/8/2008
C.I.T vs MANGLA MARBLES & GRANITE PVT LTD
ITA - 954 / 200812/8/2008
COMMISSIONER OF INCOME TAX vs DART MANUFACTURING INDIA PVT. LTD
ITA/909/200812/8/2008
COMMISSIONER OF INCOME TAX DELIH VII vs VEENA MEHTA
ITA - 931 / 200811/8/2008
COMMISSIONER OF INCOME TAX DELHI I vs LAXMI BAI FOUNDATION
ITA - 925 / 200811/8/2008
COMMISSIONER OF INCOME TAX DELHI IV vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA - 919 / 200811/8/2008
COMMISSIONER OF INCOME TAX DELHI IV vs HOTLINE TELETUBE & COMPONENETS LTD.
ITA/694/200811/8/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER