← All Benches
ITAT Delhi Bench
80,939 judgments
THE COMMISSIONER OF INCOME TAX DELHI IX vs JAGPREET SINGH
ITA - 1059 / 200817/9/2008
COMMISSIONER OF INCOME TAX DELHI IV vs EASTMAN INDUSTRIES LTD.
ITA - 895 / 200716/9/2008
INCOME TAX vs LIMITED
ITA/895/200716/9/2008
COMMISSIONER OF INCOME TAX DEL vs M/S HI LINE PENS P.LTD.
ITA/1202/200615/9/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX II vs MOONBEAM FINVEST LEASE LTD.
ITA - 1145 / 200812/9/2008
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPN. LTD.
ITA - 1047 / 200811/9/2008
COMMISSIONER OF INCOME TAX DEL vs B.D.GUTPA & SONS HUF
ITA - 357 / 200711/9/2008
COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF
ITA - 358 / 200711/9/2008
COMMISSIONER OF INCOME TAX DELHI vs B.D.GUPTA & SONS HUF
ITA - 354 / 200711/9/2008
COMMISSIONER OF INCOME TAX DEL vs B.D.GUPTA & SONS HUF
ITA - 404 / 200711/9/2008
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA/1038/200810/9/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
C.I.T vs GOYAL M.G.GASES PRIVATE LTD
ITA - 1038 / 200810/9/2008
C.I.T vs URMILA LOHIA
ITA - 1036 / 20089/9/2008
C.I.T vs AGRICULTURAL PRODUCE MARKETING COMMITTEE
ITA - 1035 / 20089/9/2008
C.I.T vs DIAMOND PRODUCTS LTD
ITA - 1004 / 20088/9/2008
THE COMMISSIONER OF INCOME TAX XVI vs SHRI S.DHANBAL
ITA - 1228 / 20075/9/2008
COMMISSIONER OF INCOME TAX vs INDIAN VISIT.COM P.LTD.
ITA - 1011 / 20085/9/2008
C.I.T vs GILLETTE DIVERSIFIED OPERATIONS PVT LTD
ITA - 1022 / 20084/9/2008
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA/1107/20071/9/2008
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER
DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1107 / 20071/9/2008
