C.I.T vs. GILLETTE DIVERSIFIED OPERATIONS PVT LTD

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ITA - 1022 / 2008HC Delhi04 September 20081 pages
For Petitioner: P.L.BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 04.09.2008 . Present: Ms Prermlata Bansal, Advocate for the Appellant. . + ITA No. 1022/2008 . . The issue sought to be raised by the revenue in this appeal pertaining to the assessment year 2000-01 is entirely covered in favour of the assessee and against the revenue by virtue of a decision of this Court in CIT v. Woodward Governor India Pvt. Ltd: 294 ITR 451. The appeal is, therefore, dismissed. . . . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J September 04, 2008 sb . . . 19.

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