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ITAT Delhi Bench

68,953 judgments

UCWEB MOBILE PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE-3(1), GURGAON

ITA 929/DEL/2022[2017-18]Status: Disposed17/4/2026AY 2017-18

ACHAMPET SOLAR PRIVATE LTD. ,TELANGANA vs ITO WARD-1(1), DELHI

ITA 834/DEL/2022[2017--18]Status: Disposed17/4/2026

GHANPUR SOLAR PRIVATE LIMITED,NEW DELHI vs ACIT, (OSD), DELHI

ITA 2390/DEL/2022[2017-18]Status: Disposed17/4/2026AY 2017-18

UCWEB MOBILE PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE- 3(1), GURGAON

ITA 2355/DEL/2022[2018-19]Status: Disposed17/4/2026AY 2018-19

LOUIS VUITTON INDIA RETAIL PRIVATE LIMTED,GURGAON vs ACIT, CIRCLE-1(1) , GURGAON

ITA 2040/DEL/2022[2018-19]Status: Disposed17/4/2026AY 2018-19

RED FORT SHAHJAHAN PROPERTIES P.LTD,NEW DELHI vs ACIT, CIRCLE-19(1), NEW DELHI

ITA 2008/DEL/2022[201-18]Status: Disposed17/4/2026

RED FORT SHAHJAHAN PROPERTIES P.LTD,NEW DELHI vs ACIT, CIRCLE-19(1), NEW DELHI

ITA 2007/DEL/2022[2014-15]Status: Disposed17/4/2026AY 2014-15

DCIT, CIRCLE-4(2), NEW DELHI vs CURADEV PHARMA P.LTD, DELHI

ITA 1260/DEL/2022[2016-17]Status: Disposed17/4/2026AY 2016-17

ITO, WARD- 14(4), NEW DELHI vs KROSS DIAMONDS PVT. LTD., NEW DELHI

ITA 8341/DEL/2019[2011-12]Status: Disposed17/4/2026AY 2011-12

KAVITA SHARMA,GHAZIABAD vs ITO, WARD- 1(3), GHAZIABAD

ITA 3773/DEL/2018[2014-15]Status: Disposed17/4/2026AY 2014-15

KRIBHCO FERTILIZERS LIMITED,KAILASH COLONY vs DEPUTY COMMISSIONER OF INCOME TAX, C. R. BUILDING

ITA 964/DEL/2026[2022-23]Status: Disposed15/4/2026AY 2022-23

DIMPLE GOYAL,HARYANA vs ITO, WARD-1, ROHTAK

ITA 570/DEL/2026[2021-22]Status: Disposed15/4/2026AY 2021-22

SUNEEL KUMAR, LEGAL HEIR OF LATE SHRI VIJAY SINGH,UTTAR PRADESH vs ITO, WARD-2(2)(5), GHAZIABAD

ITA 566/DEL/2026[2012-13]Status: Disposed15/4/2026AY 2012-13

M/S SHIV SHAKTI TRADERS,UTTAR PRADESH vs ACIT, CIRCLE-2(2)(1), GHAZIABAD

ITA 564/DEL/2026[2017-18]Status: Disposed15/4/2026AY 2017-18

KAPOORI DEVI,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI

ITA 1769/DEL/2026[2018-19]Status: Disposed15/4/2026AY 2018-19

NARAYANI FLATS PRIVATE LIMITED,CHANDNI CHOWK vs DEPUTY COMMISIONER OF INCOME TAX CENTRAL CIRCLE 25 DELHI, DELHI

ITA 1467/DEL/2026[2019-2020]Status: Disposed15/4/2026AY 2019-2020

ISHWAR KUMAR ARORA ,UTTAR PRADESH vs ITO WARD 3 (3) 3(3), SAHARANPUR

ITA 1391/DEL/2026[2023-24]Status: Disposed15/4/2026AY 2023-24

ALL INDIA PANCHYAT PARISHAD,DELHI vs ASSESSING OFFICER WARD EXEMPT 1(1), DELHI, DELHI

ITA 1360/DEL/2026[2012-13]Status: Disposed15/4/2026AY 2012-13

ALL INDIA PANCHYAT PARISHAD,DELHI vs ASSESSING OFFICER WARD EXEMPT 1(1), DELHI

ITA 1359/DEL/2026[2011-12]Status: Disposed15/4/2026AY 2011-12

RADHA REDDY,DELHI vs CIT, WARD 68-1, NEW DELHI

ITA 1342/DEL/2026[2020-21]Status: Disposed15/4/2026AY 2020-21

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