← All Benches
ITAT Delhi Bench
74,834 judgments
LAXMI NARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCLE-20, NEW DELHI
ITA 4432/DEL/2026[2020-21]Status: Disposed1/10/2026AY 2020-21
LAXMINARAIN KESARWANI,DELHI vs DCIT, CENTRAL CIRCEL-20, NEW DELHI
ITA 4431/DEL/2026[2019-20]Status: Disposed1/10/2026AY 2019-20
SHREE AGGARSAIN NORTH EX WELAFARE SOCIETY vs ASSISSTANT COMMISSIONER OF INCOME TAX CENTAL CIRCLE-28 DELHI & ANR.
W.P.(C)-4168/202430/9/2026
SAHARA INDIA vs INCOME TAX APPELLATE TRIBUNAL DELHI BENCH & ORS.
W.P.(C)-9868/202630/9/2026
PINKI GUPTA,NEW DELHI vs INCOME TAX OFFICER, WARD - 35(1), NEW DELHI, NEW DELHI
ITA 1860/DEL/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
GOLDEN AGRI RESOURCES (INDIA) PRIVATE LIMITED,DELHI vs AU, NFAC, ITD, DELHI
ITTPA 48/DEL/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
FIREEYE IRELAND LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3)(1), INTERNATIONAL TAXATION, NEW DELHI, NEW DELHI
ITITA 1431/DEL/2025[2022-2023]Status: Disposed30/9/2026AY 2022-2023
MOHD. ABRAR,BULANDSHAHAR vs ITO WARD 2(3)(2), BULANDSHAHAR
ITA 8343/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs ANUJ PACKAGING LLP, DELHI
ITA 7583/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
MOTI SINGH MEMORIAL TRUST,BIJNOR vs CIT A NFAC, DELHI
ITA 7454/DEL/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
KAMLESH,PANIPAT vs ITO WARD-1, PANIPAT
ITA 7437/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
ANIL KUMAR HUF,DELHI vs ITO WARD 28(5), DELHI
ITA 7416/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
PRIYA MEHROTRA,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD, GHAZIABAD
ITA 7390/DEL/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL
ITA 6614/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
HEERA RICE MILLS,KARNAL vs INCOME TAX OFFICER, WARD-1,KARNAL, KARNAL
ITA 6613/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
KAMALDEEP SINGH,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5479/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX, NOIDA vs MONTAGE GLOBAL PVT. LIMITED, DELHI
ITA 5347/DEL/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
PARSVNATH RAIL LAND PROJECT PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 19(1), C. R. BUILDING, DELHI, DELHI
ITA 5142/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
RATTIRAM,REWARI vs ITO WARD 2, REWARI
ITA 5130/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S GLOBE BROADCASTING PVT. LTD., NOIDA
ITA 4917/DEL/2026[2019-20]Status: Disposed30/9/2026AY 2019-20