← All Benches

ITAT Delhi Bench

74,834 judgments

CIT vs ASHA GULATI

GTA/3/200210/4/2003

COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.

ITA/155/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs TEK CHAND

ITA/154/200221/8/2002

COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES

ITA/80/200221/8/2002

C.I.T DELHI - IV vs R.L.BHARGAVA

ITR-86/198121/12/2001

CIT vs MEHTA HARNAM SINGH

ITR-210/198131/7/2001

C.I.T. vs H.S.SINGHAL & SONS

ITR-371/197931/7/2001

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

CEAC/3/20014/5/2001

COMMR.OF INCOME TAX vs SP KHANNA

ITR-221/198228/2/2001

GK CHADHA vs THE COMMR OF I-TAX

ITR-305/198131/1/2001

INCOME TAX OFFICER WARD NO.9(10) vs OVE PASMUSSEN GROTKJUUI

ITA/45/19994/12/2000

M/S BHAGAT CONST. CO.P.LTD vs CIT & ORS

ITA/85/199916/11/2000

CIT DELHI-1 vs M/S LUNIA EXPORTS P.LTD.

ITC/15/199919/9/2000

BHARAT CARPETS LTD. vs C.I.T.

ITR/234/198310/3/1998