← All Benches
ITAT Delhi Bench
74,834 judgments
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3154/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3153/DEL/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3152/DEL/2026[2014-15]Status: Disposed30/9/2026AY 2014-15
PURAN MURTI EDUCATIONAL SOCIETY,SONEPAT vs CIT E, CHANDIGARH
ITA 3120/DEL/2026[-]Status: Disposed30/9/2026
NIRU ANAND ,DELHI vs ITO WARD 32(4), DELHI
ITA 3055/DEL/2026[2011-12]Status: Disposed30/9/2026AY 2011-12
PADAM SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2489/DEL/2026[2011-12]Status: Disposed30/9/2026AY 2011-12
M/S GURUVAR BUILDWELL (P) LTD,NEW DELHI vs ACIT , CENTRAL CIRLCE-25, DELHI
ITA 1879/DEL/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
M/S RUP CHAND FILLING STATION,HARYANA vs ITO WARD-2(4), HARYANA
ITA 1780/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
RAM AVTAR,GURGAON vs ITO-WARD 3(1)-GURGAON, GURGAON
ITA 1485/DEL/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
DCIT CENTRAL CIRCLE 32, DELHI vs SEGMENTAL CONSULTING & INFRASTRUCTURE ADVISORY PVT. LTD., GURGAON
ITA 1383/DEL/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
DCIT CENTRAL CIRCLE 32, DELHI vs NIRMAL KUMAR SARDA, RAJASTHAN
ITA 1370/DEL/2026[2014-15]Status: Disposed30/9/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI vs RAMA KRISHNA JEWELLERS PRIVATE LIMITED, DELHI
ITA 1289/DEL/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9186/DEL/2025[2012-13]Status: Disposed30/9/2026AY 2012-13
FIITJEE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9185/DEL/2025[2013-14]Status: Disposed30/9/2026AY 2013-14
FIITJEE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9184/DEL/2025[2014-15]Status: Disposed30/9/2026AY 2014-15
FIITJEE LIMITED,HAUZKHAS vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
ITA 9101/DEL/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
ELCON IMPEX PVT. LTD.,DELHI vs ACIT, CIRCLE-9(2), DELHI
ITA 9068/DEL/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
SHANTI DEVI,DELHI vs ITO WARD 44(4), DELHI
ITA 8291/DEL/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
ANJU LAMBA,DELHI vs THE ASSESSMENT UNIT, E-ASSESSMENT
ITA 7657/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
INCOME TAX OFFICER, HISAR vs VINEET MAINI, HISAR
ITA 6696/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21