← All Benches
ITAT Delhi Bench
74,834 judgments
SANJEEV KUMAR KHATRI,HARYANA vs ITO WARD 2(3), HARYANA
ITA 6680/DEL/2026[2007-08]Status: Disposed30/9/2026AY 2007-08
MOHD SHAMIM,DELHI vs ITO, WARD 48(1), DELHI
ITA 6659/DEL/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
SANMATI METALS,NAHAN vs DCIT, CENTRAL CIRCLE 1, DELHI, DELHI
ITA 5156/DEL/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
RISHABH AGARWAL,MEERUT vs DCIT CENTRAL CIRCLE MEERUT, MEERUT
ITA 5154/DEL/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
SANDEEP GULATI,EAST DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 5134/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
JYOTI YADAV,DELHI vs ITO WARD 2(2), GURGAON
ITA 5133/DEL/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
HARBANS LAL DUA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
ITA 5080/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
ASHOK KUMAR MAHAJAN THROUGH L/H LOVESH MAHAJAN,DELHI vs ITO, WARD-49(1), DELHI
ITA 5050/DEL/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
JUSBINDER KOUR ,UTTAR PRADESH vs ITO WARD 3 (1) (2) , MUZAFFARNAGAR
ITA 4452/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
SANGEETA KESARWANI,DELHI vs DCIT CENTRAL CIRCLE-20, NEW DELHI
ITA 4434/DEL/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
SSV ESTATES LLP,DELHI vs DCIT CC-20, NEW DELHI
ITA 4433/DEL/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
SHAKTI SEWA SAMITI CHARITABLE TRUST,NEW DELHI vs CIT(EXEMPTION), DELHI
ITA 4321/DEL/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
NITIN KATHURIA,HISAR vs DCIT CIRCLE, HISSAR, HISSAR
ITA 4147/DEL/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
ACIT, NEW DELHI vs RAVI CONSTRUCTION PVT LTD, DELHI
ITA 4005/DEL/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
DEUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs MAHARAJA AGARSAIN BUILDERS PRIVATE LIMITED, DELHI
ITA 3797/DEL/2026[2012-13]Status: Disposed30/9/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN vs MAHARAJA AGARSAIN BUILDERS PRIVATE LIMITED, DELHI
ITA 3796/DEL/2026[2011-12]Status: Disposed30/9/2026AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(1), C.R. BUILDING, IP ESTATE, NEW DELHI vs MARUTI SUZUKI INDIA LTD., PALAM GURGAON ROAD, HARYANA
ITA 2619/DEL/2026[2010]Status: Disposed30/9/2026
A D REALBUILD PRIAVATE LIMITED,DELHI vs DCIT, CC-15, DELHI
ITA 2543/DEL/2026[2020-2]Status: Disposed30/9/2026
SHRIGANESH KIRANA P LTD,DELHI vs ACIT, CC-32, DELHI
ITA 2536/DEL/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
MARUTI SUZUKI INDIA LTD,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI
ITA 2133/DEL/2026[2010-11]Status: Disposed30/9/2026AY 2010-11