← All Benches
ITAT Delhi Bench
80,928 judgments
COMMISSIONER OF INCOME TAX DELHI XI vs BATRA BHATTA CO.
ITA - 109 / 20088/8/2008
THE COMMISSIONER OF INCOME TAX XVI vs S.DHANABAL
ITA - 1150 / 20077/8/2008
THE COMMISSIONER OF INCOME TAX-XVI vs SHRI S. DHANABAL
ITA/1150/20077/8/2008
COMMISSIONER OF INCOME TAX DELHI VI vs UTTAM FINANCIAL SERVICES LTD.
ITA - 874 / 20086/8/2008
COMMISSIOENR OF INCOME TAX DELHI vs SIMBHAOLI SUGAR MILLS LTD.
ITA - 870 / 20086/8/2008
COMMISSIONER OF INCOME TAX DELHI I vs NAV MANAV SANSTHAN
ITA - 879 / 20086/8/2008
SHIVANI TEXTILE LTD. vs ACIT, CIRCLE 8(1)
ITA - 949 / 20085/8/2008
COMMISSIONER OF INCOME TAX vs SHRI AWANINDRA SINGH
ITA/606/20085/8/2008
COMMISSIONER OF INCOME TAX DELHI vs PRAMOD KUMAR GUPTA
ITA - 839 / 20084/8/2008
COMMISSIONER OF INCOME TAX vs DARSHAN KUMAR MAGGON
ITA - 836 / 20084/8/2008
DIRECTOR OF INCOME TAX vs ST.JSEPH'S ACADEMY
ITA - 850 / 20081/8/2008
NULON ELECTRONICS LTD. vs INCOME TAX OFFICER
ITA - 828 / 20081/8/2008
COMMISSIONER OF INCOME TAX (TDS) vs GOLDEN PHOENIX TRAVELS P.LTD.
ITA - 76 / 200831/7/2008
SHRI P.N.SEHGAL THRU SHRI VIKRAM SEHGAL vs COMMISSIONER OF INCOME TAX
ITA-607/200631/7/2008
COMMISSIONER OF INCOME TAX vs JYOTI APPARELS
ITA-635/200731/7/2008
COMMISSIONER OF INCOME TAX vs JYOTI APPARELS
ITA - 635 / 200731/7/2008
SHRI P.N.SEHGAL THRU vs COMMISSIONER OF INCOME TAX
ITA/607/200631/7/2008
COMMISSIONER OF INCOME TAX vs JYOTI APPARELS
ITA/635/200731/7/2008
DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION
ITA - 549 / 200829/7/2008
DIRECTOR OF INCOME TAX (EXEMPTION) vs INDIA TRADE PROMOTION ORGANIZATION
ITA - 548 / 200829/7/2008
