← All Benches
ITAT Delhi Bench
80,729 judgments
COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.
ITA/46/200621/9/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMISSIONER OF INCOME TAX vs SATISH KUMAR CHANDNA
ITA/142/200421/9/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.
ITA/1315/200621/9/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMISSIONER OF INCOME TAQX DE vs EICHER CONSULTANCY SERVICES LT
ITA - 753 / 200718/9/2007
COMMISSIONER OF INCOME TAX DELHI IV vs H.B.ESTATE DEVELOPERS LTD.
ITA - 709 / 200717/9/2007
COMMISSIONER OF INCOME TAX vs LIMITED
ITA/1687/200617/9/2007
COMMISSIONER OF INCOME TAX vs M/S. MOSER BAER INDIA LIMITED
ITA/1458/200617/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 870 / 200713/9/2007
BIRLA VIDYUA NIKETAN vs INCOME TAX OFFICER
ITA - 864 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 863 / 200713/9/2007
BIRLA VIDYA NIKETAN vs I.T.A
ITA - 868 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 865 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 869 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 871 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 862 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 872 / 200713/9/2007
BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER
ITA - 873 / 200713/9/2007
COMMISSIONER OF INCOME TAX vs M/S. BHARAT HOTELS LIMITED
ITA/1074/200613/9/2007
COMMISSIONER OF INCOME TAX vs NOBLE & HEWITT (I) PVT LTD
ITA - 839 / 200710/9/2007
ANIL BAGLA vs COMMISSIONER OF INCOME TAX
ITA - 882 / 20075/9/2007