← All Benches
ITAT Delhi Bench
80,729 judgments
COMMISSIONER OF INCOME TAX vs HONDA SIEL POWER PRODUCTS LIMI
ITA/537/200730/8/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE S.L.BHAYANA
COMMISSIONER OF INCOME TAX DEL vs M/S VIKAS ELECTRONICS INTL. P.
ITA/1407/200627/8/2007
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs M/S BANSAL STRIPS PVT.LTD.
ITA/1237/200627/8/2007
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S BANSAL HIGH CARBONS PVT.LT
ITA/1121/200627/8/2007
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs M/S BALAJI WIRE PVT.LTD
ITA/1117/200627/8/2007
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DCE vs NORTHERN AROMATICS LTD.
ITA/208/200724/8/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
COMMISSIONER OF INCOME TAX vs G.G.MEDICAL HEALTH CARE LTD.
ITA/465/200623/8/2007
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 754 / 200714/8/2007
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 767 / 200713/8/2007
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 766 / 200713/8/2007
COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN
ITA - 747 / 200713/8/2007
THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.
ITA - 727 / 200710/8/2007
COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.
ITA - 723 / 200710/8/2007
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 726 / 20079/8/2007
THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL
ITA - 720 / 20079/8/2007
SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX
ITA - 724 / 20079/8/2007
COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.
ITA - 703 / 20076/8/2007
DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI
ITA/1075/200631/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
Director of Income Tax (Exemption) vs Angreji Hatao Nidhi
ITA-1075/200631/7/2007
COMMISSIONER OF INCOME TAX DELHI XI vs RAMAN KUMAR SOOD
ITA - 718 / 200730/7/2007