COMMISSIONER OF INCOME TAX vs. DLF INDUSTRIES LTD.
ITA - 723 / 2007HC Delhi10 August 20071 pages
For Petitioner: ASHOK MANCHANDA, KAVITA JHA
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IN THE HIGH COURT OF DELHI AT NEW DELHI 4. . ITA 723/2007 . COMMISSIONER OF INCOME TAX ..... Appellant Through Ms. P.L.Bansal, Advocate. . Versus . DLF INDUSTRIES LTD. ..... Respondent Through Mr. P.N.Monga and Mr. Manu Monga, Advocates for the Respondent. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE DR. JUSTICE S. MURALIDHAR O R D E R 10.08.2007 CM No.10148/2007 Exemption allowed subject to all just exceptions. ITA 723/2007 Notice. Learned counsel for the Respondent accepts notice. He seeks some time . ITA 723/2007 page 1/2 to look into the case papers. List on 15th January, 2008. . MADAN B. LOKUR, J . . . AUGUST 10, 2007 S. MURALIDHAR, J dn . . . . . . ITA 723/2007 page 2/2
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